Padmanabhan Onthath vs Kerala Public Service Commission
2021 Latest Caselaw 8757 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                       WP(C).No.30875 OF 2011(H)


PETITIONER/S:

                PADMANABHAN ONTHATH
                ASSISTANT,PAREEKSHA BHAVAN,
                UNIVERSITY OF CALICUT, THENHIPALAM,
                MALAPPURAM DISTRICT

                BY ADV. DR.GEORGE ABRAHAM

RESPONDENT/S:

      1         KERALA PUBLIC SERVICE COMMISSION
                REPRESENTED BY ITS SECRETARY,
                PATTOM,THIRUVANANTHAPURAM 695 004

      2         THE SECRETARY
                KERALA STATE PUBLIC SERVICE
                COMMISSION,PATTOM,THIRUVANANTHAPURAM 695 004


OTHER PRESENT:

                SRI P.C. SASIDHARAN, SC, KPSC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.30875 OF 2011(H)

                                   2



                            JUDGMENT

Dated this the 16th day of March 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

                                           AMIT RAWAL

   sab                                       JUDGE