V.C.George vs Dr.Anu Susan Joy
2021 Latest Caselaw 8754 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                    OP (FC).No.66 OF 2020

 AGAINST THE ORDER/JUDGMENT IN OP 162/2019 DATED 18-03-
               2019 OF FAMILY COURT, PALA


PETITIONER:

              V.C.GEORGE, AGED 71 YEARS, VETTUCHIRAYIL,
              PUTHUVELI POST, VELIYANNOOR VILLAGE, KOTTAYAM-
              686 636.

              BY ADV. SRI.JOSEPH T.JOHN

RESPONDENT:

              DR.ANU SUSAN JOY, D/O.JOYI KURIAKOSE, AGED 27
              YEARS, VAHAKKALAYIL HOUSE, VALAKAM POST-682
              316, MOOVATTUPUZHA.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
16-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.66 OF 2020

                           ..2..




                        JUDGMENT

Dated this the 16th day of March 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner seeks

permission to withdraw the original petition.

Accordingly, this original petition is dismissed as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.66 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PROCEEDING BEFORE THE FAMILY COURT, PALA IN OP.NO.162/2019 FILED BY THE RESPONDENT DATED 18.3.2019.

EXHIBIT P2 TRUE COPY OF THE ATTACHMENT PETITION I.A.329/2019 DATED 18.3.2019 IN O.P.NO.162/2019 BEFORE THE FAMILY COURT, PALA.

EXHIBIT P3 TRUE COPY OF THE OBJECTION DATED 18.6.2019.

EXHIBIT P4 TRUE COPY OF THE TRP(C)NO.513/2019 DATED 16.8.2019 TO THE FAMILY COURT, MOOVATTUPUZHA.

EXHIBIT P5 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 19.9.2019.

EXHIBIT P6 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 31.12.2019.