M/S.Confident Project (India) ... vs The Assistant Commissioner (Wc & ...
2021 Latest Caselaw 8745 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                      WP(C).No.27566 OF 2015(U)


PETITIONER:

               M/S.CONFIDENT PROJECT (INDIA) PVT. LTD
               868/2, S.A ROAD, VYTTILA, KOCHI-682019, REPRESENTED
               BY ITS CHAIRMAN AND MANAGING DIRECTOR DR. ROY C.J.,
               BY POWER OF ATTORNEY HOLDER T.A.JOSEPH.

               BY ADVS.
               SRI.K.J.ABRAHAM
               SRI.NIKHIL JOHN

RESPONDENTS:

      1        THE ASSISTANT COMMISSIONER (WC & LT)
               O/O.DEPUTY COMMISSIONER, DEPARTMENT OF COMMERCIAL
               TAXES, CLASS TOWER, 2ND FLOOR, OLD RAILWAY STATION
               ROAD, ERNAKULAM-682018.

      2        THE INTELLIGENCE OFFICER (IB)
               O/O.DEPUTY COMMISSIONER (INT.), DEPARTMENT OF
               COMMERCIAL TAXES, ERNAKULAM AT EDAPPILLY, COCHIN-24.

      3        THE STATE OF KERALA
               REPRESENTED BY ITS SECRETARY FINANCE, GOVERNMENT OF
               KERALA, THIRUVANANTHAPURAM-695 001.


OTHER PRESENT:

               SMT. JASMINE.M.M, GOVT. PLEADER


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD            ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.27566/2015             2


                            JUDGMENT

Dated this the 16th day of March 2021

In the light of the withdrawal memo filed by the petitioner

dated 05.03.2021, this writ petition is dismissed as withdrawn.

Sd/-

A.M.BADAR

JUDGE

smp