Citation : 2021 Latest Caselaw 8728 Ker
Judgement Date : 16 March, 2021
IA/1/2021 IN FAO (RO) 12/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Tuesday,the 16th day of March 2021/25th Phalguna, 1942
IA 1/2021 IN FAO (RO) 12/2021
For information purpose only
Against AS No.21/2013 of the SUB COURT, TIRUR
Against OS No.218/2010 of the MUNSIFF MAGISTRATE COURT,PONNANI
PETITIONER/APPELLANT:
VINNAMCHATHAYIL KUTTAN,AGED 73 YEARS
S/O. KRISHNAN, EZHUVATHIRUTHI AMSOM, PUNNATHIRUTHI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679586.
RESPONDENTS/RESPONDENTS:
1. VINNAMCHATHAYIL CHANDRAN,AGED 68 YEARS
S/O. KRISHNAN, EZHUVATHIRUTHI AMSOM, PUNNATHIRUTHI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679586.
2. VINNAMCHATHAYIL THANKAMANI,,AGED 64 YEARS
D/O. KRISHNAN, EZHUVATHIRUTHI AMSOM, PUNNATHIRUTHI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679586.
3. VINNAMCHATHAYIL VASUDEVAN,,AGED 53 YEARS
S/O. KRISHNAN, EZHUVATHIRUTHI AMSOM, PUNNATHIRUTHI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679586.
4. VINNAMCHATHAYIL KUNHUKUTTAN,,AGED 65 YEARS
S/O. KRISHNAN, EZHUVATHIRUTHI AMSOM, PUNNATHIRUTHI DESOM,
PONNANI TALUK, MALAPPURAM DISTRICT-679586.
5. JANAKI,,AGED 63 YEARS
W/O. LATE VINNAMCHATHAYIL GOPALAN, VINNAMCHATHAYIL HOUSE,
RAYIRIMANGALAM AMSOM DESOM, NEAR SOBHA PARAMB, TANUR PO,
TIRUR TALUK, MALAPPURAM DISTRICT-676302.
6. SIMI,,AGED 41 YEARS
D/O. LATE VINNAMCHATHAYIL GOPALAN, VINNAMCHATHAYIL HOUSE,
RAYIRIMANGALAM AMSOM DESOM, NEAR SOBHA PARAMB, TANUR PO,
TIRUR TALUK, MALAPPURAM DISTRICT-676302.
7. SHIJU,,AGED 35 YEARS
S/O. LATE VINNAMCHATHAYIL GOPALAN, VINNAMCHATHAYIL HOUSE,
RAYIRIMANGALAM AMSOM DESOM, NEAR SOBHA PARAMB, TANUR PO,
TIRUR TALUK, MALAPPURAM DISTRICT-676302.
IA/1/2021 IN FAO (RO) 12/2021 2/2
Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation of the judgment and
decree dated 29.02.2020 in A.S 21/2013 before the Subordinate Judge of Tirur
filed against O.S 218/2010 before the Munsiff Magistrate Court Ponnani dated
For information purpose only
29.01.2013 till the disposal of this appeal.
This application coming on for orders upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of M/S
JAMSHEED HAFIZ, K.K.NESNA, Advocates for the petitioner the court passed the
following
ORDER
There shall be an interim order of stay against the remand of the suit for a period of three months.
16-03-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
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