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Salomy George vs Mary Thomas
2021 Latest Caselaw 8725 Ker

Citation : 2021 Latest Caselaw 8725 Ker
Judgement Date : 16 March, 2021

Kerala High Court
Salomy George vs Mary Thomas on 16 March, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

 TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                      OP(C).No.537 OF 2021

          OS 394/2016 OF MUNSIFF COURT ,PATHANAMTHITTA


PETITIONERS/DEFENDANTS 1 - 4:

      1      SALOMY GEORGE,
             AGED 72 YEARS
             ELAGANT APARTMENT, 4 D FLAT, ELAMKULAM VILLAGE,
             INDRA NAGAR, KADAVANTHARA, ERNAKULAM.

      2      AJAY GEORGE,
             AGED 52 YEARS
             ELAGANT APARTMENT, 4 D FLAT, ELAMKULAM VILLAGE,
             INDRA NAGAR, KADAVANTHARA, ERNAKULAM.

      3      ANIL GEORGE,
             AGED 50 YEARS
             ELAGANT APARTMENT, 4 D FLAT, ELAMKULAM VILLAGE,
             INDRA NAGAR, KADAVANTHARA, ERNAKULAM.

      4      ANJALA GEORGE,
             AGED 28 YEARS
             ELAGANT APARTMENT, 4 D FLAT, ELAMKULAM VILLAGE,
             INDRA NAGAR, KADAVANTHARA, ERNAKULAM.

             BY ADVS.
             SRI.B.KRISHNA MANI
             SRI.SIJU RAJAN
             SMT.DHANUJA M.S

RESPONDENTS/PLAINTIFFS & DEFENDATNS 5 - 9:

      1      MARY THOMAS,
             AGED 58 YEARS
             W/O.LATE THOMAS JOHN, THARAYILATHU HOUSE,
             MUTTATHUKONAM MURI, CHENNEERKARA VILLAGE,
             KOZHANCHERY TALUK, PATHANAMTHITTA DISTRICT-
             689503.
 O.P.(C)No.537 of 2021

                           :-2-:

      2     RAJAN JOHN,
            AGED 71 YEARS
            THARAYILATHU HOUSE, MUTTATHUKONAM MURI,
            CHENNEERKARA VILLAGE, KOZHANCHERY TALUK,
            PATHANAMTHITTA DISTRICT, PRESENTLY RESIDING AT
            T.C.10/99/2, POUDIKONAM ROAD, NALANCHIRA
            MANNATHALA, THIRUVANANTHAPURAM-695015.

      3     ASHA RAJAN,
            AGED 62 YEARS
            THARAYILATHU HOUSE, MUTTATHUKONAM MURI,
            CHENNEERKARA VILLAGE, KOZHANCHERY TALUK,
            PATHANAMTHITTA DISTRICT, PRESENTLY RESIDING AT
            T.C.10/99/2, POUDIKONAM ROAD, NALANCHIRA,
            MANNATHALA, THIRUVANANTHAPURAM-695015.

      4     JOJO THOMAS,
            AGED 35 YEARS
            S/O.LATE THOMAS JOHN, THARAYILATHU HOUSE,
            MUTTATHUKONAM MURI, CHENNEERKARA VILLAGE,
            KOZHANCHERY TALUK, PATHANAMTHITTA DISTRICT-
            689503.

      5     JIJO THOMAS,
            AGED 34 YEARS
            S/O.LATE THOMAS JOHN, THARAYILATHU HOUSE,
            MUTTATHUKONAM MURI, CHENNEERKARA VILLAGE,
            KOZHANCHERY TALUK, PATHANAMTHITTA DISTRICT-
            689503.

      6     JULY THOMAS,
            AGED 31 YEARS
            D/O.LATE THOMAS JOHN, THARAYILATHU HOUSE,
            MUTTATHUKONAM MURI, CHENNEERKARA VILLAGE,
            KOZHANCHERY TALUK, PATHANAMTHITTA DISTRICT-
            689503.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.537 of 2021

                             :-3-:

         Dated this the 16th day of March, 2021


                        J U D G M E N T

This original petition is filed by defendants 1

to 4 in O.S.No.394/2016 on the file of Munsiff's

Court, Pathanamthitta, for an early disposal of the

suit within a time frame to be fixed by this Court.

2. A report was called for from the learned

Munsiff, Pathanamthitta, who in her report dated

10.03.2021 has undertaken to dispose of the suit

within a period of eight months. The suit is of the

year 2016. Considering the age of the suit, it is

only just and proper to direct the court below to

dispose of the suit as early as possible.

In the result, this original petition is

disposed of calling upon the learned Officer to

expedite the proceedings and finally dispose it of

within a period of eight months from the date of O.P.(C)No.537 of 2021

:-4-:

production of certified copy of this judgment.

All pending interlocutory applications are

closed.

Sd/-

T.V.ANILKUMAR JUDGE ami/ O.P.(C)No.537 of 2021

:-5-:

APPENDIX

PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT, O.S.NO.394/2016 BEFORE THE MUNSIFF'S COURT, PATHANAMTHITTA DATED 24.09.2016.

EXHIBIT P2 TRUE COPY OF THE APPLICATION, I.A.NO.1758/2016 DATED 24.09.2016 IN O.S.NO.394/2016 BEFORE THE MUNSIFF'S COURT, PATHANAMTHITTA.

EXHIBIT P3 TRUE COPY OF THE OBJECTION DATED NIL IN I.A.NO.1758/2016 IN O.S.NO.394/2016 BEFORE THE MUNSIFF'S COURT, PATHANAMTHITTA.

EXHIBIT P4 TRUE COPY OF THE WRITTEN STATEMENT DATED 19.07.2018 IN O.S.NO.394/2016 BEFORE THE MUNSIFF'S COURT, PATHANAMTHITTA.

EXHIBIT P5 TRUE COPY OF THE APPLICATION, I.A.NO.367/2018 DATED 11.02.2018 IN O.S.NO.394/2016 BEFORE THE MUNSIFF'S COURT, PATHANAMTHITTA.

 
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