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Kerala Academy Of Pharmacy vs The Commissioner For Entrance ...
2021 Latest Caselaw 8719 Ker

Citation : 2021 Latest Caselaw 8719 Ker
Judgement Date : 16 March, 2021

Kerala High Court
Kerala Academy Of Pharmacy vs The Commissioner For Entrance ... on 16 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                  &

               THE HONOURABLE MR. JUSTICE GOPINATH P.

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                      WP(C).No.5605 OF 2021(A)

PETITIONERS:

      1        KERALA ACADEMY OF PHARMACY
               PANKAJAKASTHURI COLLEGE OF ENGINEERING AND
               TECHNOLOGY CAMPUS, KANDALA,
               THIRUVANANTHAPURAM - 695 512.

      2        COCHIN COLLEGE OF ENGINEERING AND TECHNOLOGY
               602B, ATHIPPATTA, VALANCHERY,
               MALAPPURAM DISTRICT, PIN - 676 522,
               REPRESENTED BY ITS EXECUTIVE DIRECTOR.

               BY ADVS.
               SRI.GEORGE POONTHOTTAM (SR.)
               SMT.NISHA GEORGE
               SRI.VISHNU B.KURUP
               KUM.CHITHRA P.GEORGE
               SRI.RIJI RAJENDRAN

RESPONDENTS:
       1     THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
             OFFICE OF THE COMMISSIONER FOR ENTRANCE
             EXAMINATIONS, 5TH FLOOR, HOUSING BOARD BUILDING,
             SHANTHI NAGAR, THIRUVANANTHAPURAM - 695 001.

      2        THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL
               EDUCATION IN KERALA
               T.C.15/1553-4, PRASANTHI BUILDING, M. P. APPAN ROAD,
               VAZHUTHACAUD, THIRUVANANTHAPURAM - 695 014.

      3        KERALA UNIVERSITY OF HEALTH SCIENCES
               MULAMKUNNATHUKAVU, MEDICAL COLLEGE P. O., THRISSUR
               DISTRICT - 680 596, REPRESENTED BY THE REGISTRAR.

             R3 BY SHRI.P.SREEKUMAR, SC,
             BY ADV.SRI.R.T PRADEEP (R2), SC
           BY SENIOR GOVERNMENT PLEADER SRI.A.J VARGHESE
           BY SPECIAL GOVERNMENT PLEADER SRI.M.A.ASIF

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)..No.5605 of 2021          :2:




                           JUDGMENT

Gopinath P., J.

Pursuant to the order dated 08.03.2021, the petitioner

colleges were also included in the allotment process by the

Commissioner for Entrance Examinations and a list of allotted

students has already been forwarded to them as can be seen from

the Notification dated 08.03.2021 produced before us today by the

learned Special Government Pleader. In the light of the above,

nothing further survives for consideration in this Writ Petition.

This Writ Petition is accordingly closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE mns/16.03.2021

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE JUDGMENT IN W.A.NO.95 OF 2021 DATED 28.01.2021 PASSED BY THIS HON'BLE COURT.

EXHIBIT P2 TRUE COPY OF THE ORDER NO.ASC 100/21/PHARMACY/KAPKT DATED 02.02.2021 PASSED BY THE ADMISSION SUPERVISORY COMMITTEE.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.ASC 100/21/PHARMACY/CCETVM DATED 02.02.2021 PASSED BY THE ADMISSION SUPERVISORY COMMITTEE.

EXHIBIT P4 TRUE COPY OF THE NOTIFICATION NO.CEE/4600/2019/KEAM-2020/TA4 DATED 01.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4(a) TRUE COPY OF THE NOTIFICATION NO.CEE/4600/2019/KEAM-2020/TA4 DATED 09.02.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION NO.CEE/4600/2019/KEAM-2020/TA4 DATED 05.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE NOTIFICATION NO.CEE/4600/2019/KEAM-2020/TA4 DATED 11.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 09.02.2021 IN W.P.(C) NO.3196 OF 2021 PASSED BY THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE CIRCULAR NO.143/K2/2020/H&FWD DATED 19.02.2021 ISSUED BY THE HEALTH AND FAMILY WELFARE DEPARTMENT.

EXHIBIT P9 TRUE COPY OF THE VACANCY DETAILS AS ON

01.03.2021 ISSUED BY THE 1ST RESPONDENT.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE

 
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