Citation : 2021 Latest Caselaw 8701 Ker
Judgement Date : 16 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR
&
THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
Con.Case(C).No.93 OF 2021 IN WP(C). 36871/2018
AGAINST THE JUDGMENT DATED 26.11.2019 IN WP(C) 36871/2018(H)
OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:
ELSA DUNSTON, FLAT 2C, CREST , TRINITY ARTS,
OPP. LULU SHOPPING MALL, EDAPPALLY, KOCHIN,
ERNAKULAM DISTRICT 682 024.
BY ADV. SRI.M.R.ANISON
RESPONDENT/5TH RESPONDENT:
DR.P.V.NARAYANAN,PRINCIPAL,
MALABAR MEDICAL COLLEGE & RESEARCH CENTRE,
MODAKKALLUR, ATHOLI, CALICUT 673 151.
R1 BY ADV. SRI.P.SANJAY
R1 BY ADV. SMT.A.PARVATHI MENON
R1 BY ADV. SRI.BIJU MEENATTOOR
R1 BY ADV. SRI.KIRAN NARAYANAN
R1 BY ADV. SRI.PAUL VARGHESE (PALLATH)
R1 BY ADV. SRI.P.A.MOHAMMED ASLAM
R1 BY ADV. SHRI.PRASOON SUNNY
R1 BY ADV. SHRI.RAHUL RAJ P.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.03.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Cont. Case (C)No.93 of 2020 2
JUDGMENT
Ravikumar, J.
The captioned Contempt Case is filed on the ground of
willful disobedience with the directions in the judgment dated
26.11.2019 in W.P.(C)No.36871 of 2018. The learned counsel on both
sides submitted, when this matter is taken up for consideration, that
the entire issues between the parties have been settled amicably which
in fact, culminated in judgment dated 2.3.2021 in W.P.(C)No.25474 of
2020. In the light of the said subsequent developments this contempt
petition can be closed. In fact, the captioned contempt petition is
coming up for consideration for the first time. Taking note of the
aforesaid submissions and the developments this contempt petition
stands closed.
Sd/-
C.T.RAVIKUMAR Judge
Sd/-
N.NAGARESH Judge
TKS
APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE A1 A TRUE COPY OF INTERIM ORDER DATED 06-02-2019 IN W.P9C) NO. 36871/2018.
ANNEXURE A2 A TRUE COPY OF THE JUDGMENT DATED 26-11-2019 IN W.P(C) NO 36871/2018.
ANNEXURE A3 A TRUE COPY OF COMPLETION CERTIFICATE DATED 09-10-2019 ISSUED BY THE GENERAL HOSPITAL AUTHORITIES.
ANNEXURE A4 A TRUE COPY OF THE LETTER DATED 25-08-2020 ISSUED BY THE RESPONDENT.
ANNEXURE A5 A TRUE COPY OF THE REPRESENTATION DATED 06-08-2020 BEFORE THE ADMISSION SUPERVISORY COMMITTEE AND FEE REGULATORY COMMITTEE TO MEDICAL EDUCATION IN KERALA.
ANNEXURE A6 A TRUE COPY OF THE REPRESENTATION DATED 10-08-2020 BEFORE THE ADMISSION SUPERVISORY COMMITTEE AND FEE REGULATORY COMMITTEE TO MEDICAL EDUCATION IN KERALA.
ANNEXURE A6 A TRUE COPY OF THE REPRESENTATION DATED 10-08-2020 BEFORE THE ADMISSION SUPERVISORY COMMITTEE AND FEE REGULATORY COMMITTEE TO MEDICAL EDUCATION IN KERALA.
ANNEXURE A7 A TRUE COPY OF THE REPRESENTATION DATED 01-10-2020 SUBMITTED BY THE PETITIONER ALONG WITH ANNEX.A3 ORIGINAL CERTIFICATE.
TKS
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