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For Information Purpose Only vs P.C.Arunachalam @ Thankappa
2021 Latest Caselaw 8694 Ker

Citation : 2021 Latest Caselaw 8694 Ker
Judgement Date : 16 March, 2021

Kerala High Court
For Information Purpose Only vs P.C.Arunachalam @ Thankappa on 16 March, 2021
IA/1/2016 IN RFA 521/2016                 1/4



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                   THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                Tuesday,the 16th day of March 2021/25th Phalguna, 1942
                        IA/1/2016(I.A 2010/2016) IN RFA/521/2016

    For information purpose only
Against OS No.108/2006 of the SUB COURT, OTTAPPALAM
APPLICANT/APPELLANT
1. P.C.ARUNACHALAM @ THANKAPPA,AGED 75 YEARS,S/O. LATE CHAMI,
PALAKKAL HOUSE, POTTASSERI POST, MANNARKKAD TALUK, PALAKKAD
DISTRICT.(DIED)
Additional Applicants/Appelllants:
2. JAYANTHI,AGED 54 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND W/O.BHASKARAN,
     MEPPATT HOUSE, THENKARA POST, MANNARKKAD TALUK.
3. JAYAJA,,AGED 50 YEARS
     D/O LATE.P.C.ARUNACHALA,M @ THANKAPPA AND W/O.KUMARAN,
     THODUKATTIL HOUSE, EZHAKKAD, KONGAD POST, PALAKKAD
4. JALAJA,AGED 46 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND W/O.A.K.RAJAN,
     EDAPARAMBIL HOUSE, KALLADKODE POST, MANNARKKAD TALUK.
5. JAYA,AGED 42 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND
     W/O.RADHAKRISHNAN, MANNEYANKAD, ALATHOOR POST, PALAKKAD
     DISTRICT.
6. JAYAPRY,AGED 40 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND W/O.RATHEESH,
     THENACHAMPULAM HOUSE, KARIYANKODE POST, PALAKKAD
     DISTRICT.
7. JAYASMITHA,AGED 38 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND W/O.MANIKANDAN,
     PALAKKAL HOUSE, POTTASSERI POST, PALAKKAD DISTRICT.
8. JAYANISHA,,AGED 38 YEARS,
     D/O. LATE P.C.ARUNACHALAM @ THANKAPPA AND W/O.THANKARAJ,
     KEETTUMMARU HOUSE, TRIKKALUR POST, MANNARKKAD TALUK
     LEGAL HEIRS OF THE DECEASED SOLE APPLICANT/ APPELLANT ARE
     IMPLEADED IN THE PARTY ARRAY AS ADDITIONAL APPLICANTS/
     APPELLANTS 2 TO 8 VIDE ORDER DATE 11.1.19 IN IA 1/19.
RESPONDENTS/RESPONDENTS
1. THATHA,AGED 64 YEARS,
    W/O. K SIVARAMAN, SREERAM NIVAS, KONGAPADAM, AKATHETHARA
 IA/1/2016 IN RFA 521/2016      2/4

     AMSOM AND POST, PALAKKAD TALUK AND DISTRICT PIN- 678 008
2. K.V RAJAN,
     58 YEARS, S/O. LATE KUNHILAKSHMI .
3. K.V KRISHNANKUTTY,
     50 YEARS, S/O. LATE KUNHILAKSHMI .
4. K.V MOHANAN,
     45 YEARS, S/O. LATE KUNHILAKSHMI .
5. K.V KANNAN,
     40 YEARS, S/O. LATE KUNHILAKSHMI
    For information purpose only
     2 TO 5 ARE RESIDING AT KANGATH HOUSE, MELAMURI, THENKARA
     POST, MANNARKKAD., TALUK, PALAKKAD DISTRICT. PIN- 678 582.
6. P.C. RAMAKRISHNAN,
     AGED 68 YEARS, S/O. LATE CHAMI, PALAKKAL HOUSE, POONCHOLA
     POST, POTTASSERI, VILLAGE, MANNARKKAD TALUK, PALAKKAD
     DISTRICT. PIN- 678 598.
7. MUHAMMED KHALEEL,
     65 YEARS, S/O. MUHAMMED HAJI, MANNISSEERI KOTTARAVALIYA
     PEEDIKAKKAL, PERUMBADARI DESOM, ARAKURISSI AMSOM,
     PERUMBADARI POST, MANNARKKAD TALUK, PIN- 678 762.
8. SAROJINI,AGED 50 YEARS,
     W/0 RAMAN, THAZHATHEVEETIL, KUMBALAMCHOLA, POTTASSERI,
     AMSOM AND POST, MANNARKKAD TALUK, PIN- 678 598.
9. DEVAN,AGED 41 YEARS,
     S/O. RAMANKUTTY, POOVATHINKAL, KALLAMALA, POTTASSERI AMSOM
     AND POST, MANNARKKAD TALUK PIN- 678 598.
10. PANKAJAM,AGED 43 YEARS
     W/O. CHANDRAN, KAROOTH HOUSE, KUMBALAMCHOLA, POTTASSERI,
     AMSOM AND POST, MANNARKKAD TALUK PIN- 678 598.
11. MANI,
     AGED 41 YEARS, S/O. CHAMIYAR, MANGOTMARE, KALLAMALA,
     POTTASSERY POST, MANNARKKAD TALUK PIN- 678 598.
12. K.K. RAJAN,
     AGED 45 YEARS, S/O. AMBALAM, KOTTAYI THUPPANAD, KALLADIKODE
     POST, MANNARKKAD TALUK, PALAKKAD DISTRICT,. PIN- 678 596
13. K. RADHAKRISHNAN,
   39 YEARS S/O KESAVAN, MANNAYANKADU HOUSE,
   THENNARKULAMBU ,NELLYAMKUNNAM, ALATHUR POST,
   PALAKKAD DIST. PIN- 678 541.
14. T.C RATHEESH,
     40 YEARS, S/O. CHELLAN, THENEECHAMPURAM, KARIYAMKODE POST,
     KOTTAYI, PALAKKAD PIN- 678 572.
15. JANACHANDRAN,
     45 YEARS, KUNNAMKULATHIL, MANTHONI, POONCHOLA, POTTASSERI
     POST, MANNARKKAD TALUK,
 IA/1/2016 IN RFA 521/2016                3/4

      PALAKKAD DIST.
      PIN- 678 598.


16. MANI,
     41 YEARS, S/O. MADHAVAN, PARAYIL HOUSE, AMBALAPPADI,
     POONCHOLA, POTTASSERI POST, MANNARKKAD TALUK
     PALAKKAD DIST,
     PIN- 678 598.
    For information purpose only
17. RUGMINI,
     W/O. MANI @ RAVINDRAN, PARAKKAL HOUSE, AMBALAPPADI,
     POONCHOLA, POTTASSERI POST, MANNARKKAD TALUK
     PALAKKAD DIST.
     ,PIN- 678 598.
18. USHA,
     40 YEARS, D/O. LATE RAMAN,
19. MANJULA,
     38 YEARS, D/O. LATE RAMAN,
20. REKHA,
     35 YEARS, D/O. LATE RAMAN,
21. SOORAJ,
     34 YEARS, S/O LATE RAMAN,
22. ANILKUMAR,
     33 YEARS, S/O. LATE RAMAN,
23. THANKAMALU(DIED)LEGAL HEIRS RECORDED)
     84 YEARS, M/O LATE RAMAN,

     18 TO 23 ARE RESIDING AT THAZHATHEVEETTIL, MUMBALACHOLA,
     POTTASSERI AMSOM AND POST, MANNARKKAD TALUK, PIN- 678 598.
24. JANAKI,
     W/O. MANI, MANGATTUMARE, KALLAMALA, POTTASSERI POST,
     MANNARKKAD TALUK PIN- 678 598.

IT IS RECORDED THAT THE 23RD RESPONDENT DIED AND HER LEGAL HEIRS
ARE ALREADY IN THE PARTY ARRAY AS RESPONDENTS 8,18 TO 22 VIDE
ORDER DATED 29.01.2020 IN MEMO DATED 27.09.2016

   Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation of the judgment and
decree passed in O.S.No.108/2006 of Sub Court ,Ottapalm dated 30-03-2016 and
all further proceedings pursuant to the said judgment and Decree and to pass an
ad interim order to that effect till the disposal of the above Regular First Appeal.
 IA/1/2016 IN RFA 521/2016                 4/4



  This application coming on for orders upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of M/S
R.SREEHARI, SACHIN VYAS, Advocates for the petitioner and of M/S ARUN
MATHEW VADAKKAN,SANTHEEP ANKARATH Advocate for R1 toR5 and of
SRI.K.RAVI(PARIYARATH)Advocate for R6 and of SRI.P.JAYARAM Advocate for
R8,10,11,16 to 22,24 and of SRI.K.RAJESH SUKUMARAN,Advocate for R12 TO
    For information purpose only
R14 the court passed the following.


                                      ORDER

There shall be an interim order of stay against passing of final decree on the basis of the impugned judgment for a period of three months.

16-03-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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