Citation : 2021 Latest Caselaw 8667 Ker
Judgement Date : 16 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
WP(C).No.15968 OF 2011(U)
PETITIONER:
SREEKUMAR R.
BRANCH MANAGER, PATHANAMTHITTA DISTRICT,
CO-OPERATIVE BANK LTD., PATHANAMTHITTA.
BY ADV. SRI.P.N.MOHANAN
RESPONDENTS:
1 PUBLIC SERIVCE COMMISSION
REPRESENTED BY ITS SECRETARY,,
OFFICE OF THE KERALA PUBLIC SERVICE COMMISSION,,
THIRUVANANTHAPURAM-695 001.
2 JOLLY JOHN OFFICER
VEGETABLE AND FRUIT PROMOTION COUNCIL, KERALAM
(VFPCK), ERNAKULAM-682 011.
3 GENERAL MANAGER
ALAPPUZHA DISTRICT CO-OPERATIVE BANK,, ALAPPUZHA
DISTRICT-688 001.
ADDL. 4 THE CHIEF EXECUTIVE OFFICER,
VEGETABLE AND FRUITS PROMOTION COUNCIL KERALAM,
KAKKANAD, ERNAKULAM-682011
(ADDL.R4 IMPLEADED AS PER ORDER DATED 17.06.2011 IN
IA NO.9380/11)
R1 BY ADV. SRI P.C.SASIDHARAN, SC, KPSC,
SRI.N.SUGATHAN
SRI.P.K.SURESH KUMAR
SMT.M.SINDHU THANKAM
R2 BY ADV. SRI. MAJNU KOMATH, SC, VEGETABLE AND
FRUIT PROMOTION COUNCIL
R2 BY ADV. SRI.S.M.PRASANTH, SC, VEGETABLES &
FRUITS PROMOTION COUN
R3 BY ADV. SRI.GEORGE POONTHOTTAM,SC,ALAPPUZHA
DIST.CO.OP BANK
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.03.2021, ALONG WITH WP(C).17783/2011(W), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
WP(C).No.17783 OF 2011
PETITIONER:
LATHA PILLAI
MADHAVACOTTA HOUSE, PATHANADU,, KANGAZHA.P.O,
KOTTAYAM DISTRICT, (NOW WORKING AS GENERAL MANAGER IN
CHARGE,, ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD.,,
ALAPPUZHA
BY ADV. SRI.T.R.HARIKUMAR
RESPONDENTS:
1 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY,, PATTOM,
THIRUVANANTHAPURAM - 695 004.
2 THE BOARD OF DIRECTORS OF THE
ALAPUZHA DISTRICT CO-OPERATIVE BANK LTD.,,
REPRESENTED BY ITS PRESIDENT,, ALAPPUZHA - 688 001.
3 JOLLY JOHN OFFICER
VEGETABLE AND FRUITS PROMOTION COUNCIL, KERALA
(VFPCK), ERNAKULAM - 682 011.
4 THE VEGETABLE AND FRUITS PROMOTION
COUNCIL KERALA (VFPCK), REPRESENTED BY ITS, CHIEF
EXECUTIVE OFFICE, KAKKANAD,, ERNAKULAM - 682 011.
R1 BY ADV. SMT.N.P.ASHA
R1 BY ADV. SRI.P.K.SURESH KUMAR
R1 BY SRI.P.C.SASIDHARAN, SC, KPSC
R1 BY ADV. SRI.V.M.KURIANSCVEGETABLE FRUIT PRO
R1 BY ADV. SRI.GEORGE POONTHOTTAMSCALAPPUZHA
DIST.CO.OP BANK
R1 BY SMT.K.N.RAJANI, SC, ALAPPUZHA DIST.CO.OP.BANK
LTD.
R1 BY ADV. SRI.S.M.PRASANTH, SC, VEGETABLES AMP
FRUITS PROMOTION COUN
R1 BY ADV. SRI. MAJNU KOMATH, SC, VEGETABLE AND FRUIT
PROMOTION COUNCIL
R2 BY ADV. SRI.GEORGE POONTHOTTAM,SC,ALAPPUZHA
DIST.CO.OP BANK
WP(C).Nos.15968 & 17783 of 2011 -3-
R4 BY ADV. SRI.S.M.PRASANTH, SC, VEGETABLES &
FRUITS PROMOTION COUN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.03.2021, ALONG WITH WP(C).15968/2011(U), THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C).Nos.15968 & 17783 of 2011 -4-
JUDGMENT
[ WP(C).15968/2011, WP(C).17783/2011 ]
Dated this the 16th day of March 2021
Learned Counsel for the petitioners submitted that
the matter has become infructuous. Accordingly, these writ
petitions are dismissed as infructuous.
Sd/-
AMIT RAWAL
JUDGE
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