Citation : 2021 Latest Caselaw 8618 Ker
Judgement Date : 16 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
OP (RC).No.35 OF 2021
RCP 43/2018 OF RENT CONTROL COURT, TALIPARAMBA.
PETITIONER/PETITIONER :
MUSTHAFA KAYAKOOL, S/O.KUNHAMU,
AGED 51 YEARS, KAYAKOOL HOUSE,
PEARL VILLA, SIR SYED COLLEGE ROAD,
KARIMBAM P.O., TALIPARAMBA AMSOM DESOM,
TALIPARAMBA TALUK, KANNUR DISTRICT-670 142.
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
RESPONDENT/RESPONDENT :
KANDYAN PRASANNAKUMARI, D/O.DEVAKI,
AGED 68 YEARS, KANDYAN HOUSE,
TALIPARAMBA P.O., TALIPARAMBA AMSOM,
KEEZHATOOR DESOM, KANNUR DISTRICT-670 141.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
16.03.2021, ALONG WITH OP (RC).36/2021, OP (RC).37/2021, OP
(RC).38/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P (R.C) Nos.35, 36, 37 & 38 of 2021 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
OP (RC).No.36 OF 2021
RCP 42/2018 OF RENT CONTROL COURT, TALIPARAMBA.
PETITIONER/PETITIONER :
MUSTHAFA KAYAKOOL, S/O. KUNHAMU,
AGED 51 YEARS, KAYAKOOL HOUSE, PEARL VILLA,
SIR SYED COLLEGE ROAD, KARIMBAM P.O,
TALIPARAMBA AMSOM DESOM, TALIPARAMBA TALUK,
KANNUR DISTRICT - 670142.
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
RESPONDENT/RESPONDENT :
MUHAMMED SHIHAB, S/O.K.C. MAMMU,
AGED 40 YEARS, TALIPARAMBA P.O,
TALIPARAMBA AMSOM, TRICHAMBARAM DESOM,
KANNUR DISTRICT - 670141.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
16.03.2021, ALONG WITH OP (RC).35/2021, OP (RC).37/2021, OP
(RC).38/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P (R.C) Nos.35, 36, 37 & 38 of 2021 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
OP (RC).No.37 OF 2021
RCP 40/2018 OF RENT CONTROL COURT, TALIPARAMBA.
PETITIONER/PETITIONER :
MUSTHAFA KAYAKOOL, S/O. KUNHAMU,
AGED 51 YEARS, KAYAKOOL HOUSE, PEARL VILLA,
SIR SYED COLLEGE ROAD, KARIMBAM P.O.,
TALIPARAMBA AMSOM DESOM, TALIPARAMBA TALUK,
KANNUR DISTRICT-670 142.
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
RESPONDENT/RESPONDENT :
A.P.RAMAN, S/O. APPU, AGED 70 YEARS,
BAKKALAM, P.O. KANUL, MORAZHA AMSOM,
TALIPARAMBA TALUK, KANNUR DISTRICT-670 563.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
16.03.2021, ALONG WITH OP (RC).35/2021, OP (RC).36/2021, OP
(RC).38/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P (R.C) Nos.35, 36, 37 & 38 of 2021 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.HARIPRASAD
&
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942
OP (RC).No.38 OF 2021
RCP 41/2018 OF RENT CONTROL COURT, TALIPARAMBA.
PETITIONER/PETITIONER :
MUSTHAFA KAYAKOOL
AGED 51 YEARS
S/O. KUNHAMU, KAYAKOOL HOUSE, PEARL VILLA, SIR
SYED COLLEGE ROAD, KARIMBAM P.O, TALIPARAMBA AMSOM
DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT -
670142.
BY ADVS.
SRI.V.T.MADHAVANUNNI
SRI.V.A.SATHEESH
RESPONDENT/RESPONDENT :
ABDUL JABBAR, S/O. MAMOOTTY, AGED 36 YEARS,
AYIPPUZHA, IRIKKUR P.O, PATTANNUR AMSOM,
AYIPPUZHA DESOM, KANNUR DISTRICT - 670593.
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
16.03.2021, ALONG WITH OP (RC).35/2021, OP (RC).36/2021, OP
(RC).37/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P (R.C) Nos.35, 36, 37 & 38 of 2021 5
A.HARIPRASAD & ZIYAD RAHMAN A.A., JJ.
------------------------------------- O.P (R.C) Nos.35, 36, 37 & 38 of 2021
------------------------------------- Dated this the 16th day of March, 2021
COMMON JUDGMENT
A.Hariprasad, J,
Heard the learned counsel for the petitioner.
2. Perused the report submitted by the Presiding Officer, Rent
Control Court, Taliparamba. All these matters arise between the petitioner and
different tenants. Petitioner seeks eviction of the tenants under Section 11(3) of
Kerala Buildings (Lease and Rent Control) Act, 1965 ( in short 'the Act').
3. Petitioner submitted that eviction petition was filed in the year
2018 and so far it has not been disposed of. We called for a report from the
Rent Control Court. It is mentioned in the report that the matters are already O.P (R.C) Nos.35, 36, 37 & 38 of 2021 6
posted for a National Lok Adalath to be held on 10-04-2021. If the matters
are not settled in the Adalath, the Presiding Officer undertakes to dispose of
the matters by the end of June 2021.
Having regard to the contents of the report, we dispose of the
original petitions endorsing the undertaking by the Rent Control Court,
Talipararamba.
A.HARIPRASAD, JUDGE
ZIYAD RAHMAN A.A., JUDGE
amk O.P (R.C) Nos.35, 36, 37 & 38 of 2021 7
APPENDIX OF OP (RC) 35/2021
PETITIONER'S EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE PETITION IN RCP NO.43/2018 OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 27.07.2018.
EXHIBIT P2 TRUE COPY OF THE COUNTER FILED BY THE RESPONDENT IN RCP NO.43/2018 ON THE FILE OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 24.01.2019.
RESPONDENT'S EXHIBITS : NIL.
APPENDIX OF OP (RC) 36/2021
PETITIONER'S EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE PETITION IN R.C.P
NO.42/2018 OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 27.07.2018.
EXHIBIT P2 TRUE COPY OF THE COUNTER FILED BY THE RESPONDENT IN R.C.P NO.42/2018 OF THE FILE OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 24.01.2019.
RESPONDENT'S EXHIBITS : NIL.
APPENDIX OF OP (RC) 37/2021
PETITIONER'S EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE PETITION IN
R.C.P.NO.40/2018 OF RENT CONTROL
(MUNSIFF) COURT, TALIPARAMBA DATED
27.7.2018.
EXHIBIT P2 TRUE COPY OF THE COUNTER FILED BY THE
RESPONDENT IN R.C.P.NO.40/2018 ON THE FILE OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 24.1.2019.
RESPONDENT'S EXHIBITS : NIL.
APPENDIX OF OP (RC) 38/2021
PETITIONER'S EXHIBITS :
EXHIBIT P1 TRUE COPY OF THE PETITION IN R.C.P
NO.41/2018 OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 27.07.2018.
EXHIBIT P2 TRUE COPY OF THE COUNTER FILED BY THE RESPONDENT IN R.C.P NO.41/2018 OF THE FILE OF RENT CONTROL (MUNSIFF) COURT, TALIPARAMBA DATED 12.04.2019.
RESPONDENT'S EXHIBITS : NIL.
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