Jose J.Edavoor vs Kannur University
2021 Latest Caselaw 8592 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

     MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                       WP(C).No.6493 OF 2011(J)


PETITIONERS:

      1        JOSE J.EDAVOOR
               ASSOCIATE PROFESSOR IN PHYSICS, DEPARTMENT OF
               PHYSICS, S.E.S COLLEGE,, SREEKANDAPURAM, KANNUR
               DISTRICT, PIN-670 631.

      2        TOM JOSEPH
               ASSOCIATE PROFESSOR IN MATHEMATICS, DEPARTMENT OF
               MATHEMATICS, S.E.S COLLEGE,, SREEKANDAPURAM, KANNUR
               DISTRICT, PIN-670 631.

               BY ADVS.
               SRI.V.C.JAMES
               SRI.GEORGE MECHERIL
               SHRI.SEBASTIAN JOSEPH (KURISUMMOOTTIL)

RESPONDENTS:

      1        KANNUR UNIVERSITY
               MANGATTUPARAMBA, KANNUR DISTRICT,
               REPRESENTED BY ITS REGISTRAR-670 567.

      2        THE PROGRAMME CO-ORDINATOR
               NATIONAL SERVICE SCHEME, OFFICE OF THE DIRECTOR OF
               STUDENT SERVICES, KANNUR UNIVERSITY,
               MANGATTUPARAMBA P.O.,KANNUR DISTRICT-670 567.

      3        THE PRINCIPAL S.E.S COLLEGE
               SREEKANDAPURAM, KANNUR DISTRICT,PIN-670 631.

               BY ADV. SRI.VIJU THOMAS
               BY ADV. SRI.M.SASEENDRAN SC KANNUR UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD            ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6493 OF 2011(J)

                                2

                            JUDGMENT

Dated this the 15th day of March 2021

Learned Counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL

JUDGE nak