The Mukundapuram Taluk Labour ... vs The Joint Registrar Of ...
2021 Latest Caselaw 8590 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE AMIT RAWAL

     MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                     WP(C).No.25710 OF 2011(K)


PETITIONER:

              THE MUKUNDAPURAM TALUK LABOUR CONTRACT
              CO-OPERATIVE SOCIETY LTD.NO.R.NO.824,,
              REPRESENTED BY SECRETARY,
              IRINJALAKUDA-680 121,, THRISSUR.

              BY ADVS.
              SRI.P.N.MOHANAN
              SMT.I.VINAYAKUMARI

RESPONDENT:

              THE JOINT REGISTRAR OF CO-OPERATIVE
              SOCIETIES (GENERAL), THRISSUR, PIN-680 001.

              R1 BY SRI B. HARISH KUMAR, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.25710 OF 2011          -2-




                             JUDGMENT

Dated this the 15th day of March 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

AMIT RAWAL

JUDGE

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