Citation : 2021 Latest Caselaw 8587 Ker
Judgement Date : 15 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942
WP(C).No.2858 OF 2021(F)
PETITIONER:
MAYAKUMARY N.B.,
AGED 38 YEARS
W/O RATHEESH,
RESIDING AT KONNAKKAD, KONNAKKAD P O,
VELLARIKUNDU TALUK, KASARGOD DISTRICT.
BY ADVS.
SRI.T.MADHU
SMT.C.R.SARADAMANI
SRI.SHAHID AZEEZ
CHANDRALEKHA SANU
RESPONDENTS:
1 SUPPLYCO
MAVELI BHAVAN,
MAVELI ROAD, GANDHI NAGAR, KOCHI-682020.,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE REGIONAL MANAGER
SUPPLYCO, REGIONAL OFFICE, JAIL ROAD,
KOZHIKODE-673004.
3 THE DEPOT MANAGER
SUPPLYCO, HOSDURG DEPOT, KANHANGAD P O,
KASARGOD DISTRICT-671315.
SMT.MOLLY JACOB,SC,SUPPLYCO
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.2858 OF 2021
2
JUDGMENT
Dated this the 15th day of March 2021
This writ petition is closed as infructuous.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C).No.2858 OF 2021
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE LETTER DATED 30.12.2020 ISSUED BY THE VIGILANCE OFFICER.
EXHIBIT P2 THE TRUE COPY OF THE PROCEEDINGS DATED 30.12.2020 OF THE THIRD RESPONDENT.
EXHIBIT P3 THE TRUE COPY OF THE NOTICE DATED 1/1/2020 ISSUED BY THE SECOND RESPONDENT.
EXHIBIT P4 THE TRUE COPY OF THE REPLY DATED 12/1/2021 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT.
RESPONDENT'S/S EXHIBITS: NIL
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