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For vs For Information Purpose Only
2021 Latest Caselaw 8577 Ker

Citation : 2021 Latest Caselaw 8577 Ker
Judgement Date : 15 March, 2021

Kerala High Court
For vs For Information Purpose Only on 15 March, 2021
WP(C) 6142/2021                            1/2



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                      THE HONOURABLE MR. JUSTICE A.M.BADAR

                  Monday,the 15th day of March 2021/24th Phalguna, 1942
                                 WP(C) No.6142/2021(P)

    For
PETITIONER
            information purpose only
     M/S. VINAYAKA CASHEW COMPANY,
      MANGAD, KOLLAM, REPRESENTED BY ITS MANAGING PARTNER,
      B. MOHANACHANDRAN NAIR.
RESPONDENTS
1. THE STATE TAX OFFICER,
    THIRD CIRCLE, STATE GOODS AND SERVICES TAX DEPARTMENT,
    KOLLAM - 691002.
2. STATE OF KERALA,
    REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
    GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

  Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay all recovery
steps pursuant to Exhibit P2 order issued by 1st respondent till final disposal of
this Writ Petition (Civil).


  This petition coming on for admission upon perusing the petition and the
affidavit filed in support of WP(C) and upon hearing the arguments of M/S
HARISANKAR V. MENON and MEERA V.MENON, Advocates for the petitioner
and of GOVERNMENT PLEADER for the Respondents, the court passed the
following.
 WP(C) 6142/2021                        2/2




                                   ORDER

Heard learned counsel for the petitioner. She relied on the judgment of this Court in the matter of Commercial Tax Officer and Another Vs. Fijo Joseph (2019)

For information purpose only 27 KTR 51(Ker).

Learned Government Pleader takes notice for the respondents and seeks time for getting instructions. Post after eight weeks.

In the meanwhile, interim relief in terms of the prayer clause until further orders.

15-03-2021 Sd/-

A.M.BADAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P2 - ORDER IS ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15.

 
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