M/S.Aswathy Housing Pvt. Ltd vs Elgin Joseph Cruz
2021 Latest Caselaw 8575 Ker

IA/1/2020 IN FAO (RO) 38/2020             1/1



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     Present:
                     THE HONOURABLE MRS. JUSTICE MARY JOSEPH
              Monday,the 15th day of March 2021/24th Phalguna, 1942
                          IA 1/2020 IN FAO (RO) 38/2020
      AS No.132/2018 of the III ADDITIONAL DISTRICT COURT, TRIVANDRUM
      OS No.1060/2012 of the II ADDITIONAL MUNSIFF COURT ,TRIVANDRUM
                                          ---

    For information purpose only
PETITIONERS/APPELLANTS:
1. M/S.ASWATHY HOUSING PVT. LTD.,
     REGISTERED HEAD OFFICE AT TC 1/2380, PAZHAYA ROAD,
     MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM,
     REPRESENTED BY ITS PRESIDENT, ALEXANDER VADAKKEDAM,
     S/O. M.G. ALEXANDER, AGED 55 YEARS.



AND ANOTHER.

RESPONDENT/RESPONDENT:
    ELGIN JOSEPH CRUZ,AGED 59 YEARS,S/O. JOSEPH CRUZ,
    ABC NILAYAM, ST. ANDREWS, ST. XAVIER'S COLLEGE P.O,
    THIRUVANANTHAPURAM-695 586.

  Application praying that in the circumstances stated in the affidavit filed therewith
the High Court be pleased to stay the operation of the judgment dated 21-12-2019 in
AS NO.132/2018 on the files of the Additional District Judge-III,
Thiruvananthapuram, pending final disposal of the FAO(RO).

  This application again coming on for orders upon perusing the application and the
affidavit filed in support thereof, and this court's order dated 15-01-2021 and upon
hearing the arguments of M/S. K.M.SATHYANATHA MENON, KAVERY S THAMPI,
Advocates for the petitioners, the court passed the following
                                       ORDER

Interim order stands extended for three months. Post after vacation. 15-03-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR