V.V. Ponnappan vs M.K. Purushan
2021 Latest Caselaw 8565 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

               RP.No.264 OF 2020 IN RSA. 1153/2019

   AGAINST THE ORDER/JUDGMENT IN RSA 1153/2019 OF HIGH COURT OF
                              KERALA

REVIEW PETITIONER/ APPELLANT/ APPELLANT/ DEFENDANT:

             V.V. PONNAPPAN
             AGED 64 YEARS
             S/O.VAINATHEYAN, VELIYIL HOUSE, THUMPOLY, P.O, ARYADU
             SOUTH VILLAGE ALAPPUZHA

             BY ADVS.
             SRI.AJITH VISWANATHAN
             SRI.P.VISWANATHAN (SR.)

RESPONDENTS / RESPONDENTS/ RESPONDENTS / PLAINTIFFS:

      1      M.K. PURUSHAN
             AGED 72 YEARS
             S/O.KRISHNAN, CHETHIKKATTU VELI, WARD NO.5, MUHAMMA
             PANCHAYATHY, CHARAMANGALAM MURI, THANNERMUKHAM SOUTH
             VILLAGE, ALAPPUZHA, PIN-688527

      2      C.K.GOPALAN
             AGED 69 YEARS
             S/O.KRISHNAN, CHETHIKKATTU VELI, WARD NO.5, MUHAMMA
             PANCHAYATHY, CHARAMANGALAM MURI, THANNERMUKHAM SOUTH
             VILLAGE, ALAPPUZHA, PIN-688527

      3      C.K.MUKUNDAN
             AGED 64 YEARS
             S/O.KRISHNAN, CHETHIKKATTU VELI, WARD NO.5, MUHAMMA
             PANCHAYATHY, CHARAMANGALAM MURI, THANNERMUKHAM SOUTH
             VILLAGE, ALAPPUZHA, PIN-688527

      4      J.MAHILAMANI
             AGED 55 YEARS
             D/O.KRISHNAN, CHETHIKKATTU VELI, WARD NO.5, MUHAMMA
             PANCHAYATHY, CHARAMANGALAM MURI, THANNERMUKHAM SOUTH
             VILLAGE, ALAPPUZHA, PIN-688527

      5      SOBHA
             AGED 56 YEARS
             KORAKKULANGARA VELI THANNERMUKKAM NORTH VILLAGE,
                                 2
RP.No.264 OF 2020 IN RSA. 1153/2019



             CHERTHALA PIN-688527

      6      GEETHA
             AGED 54 YEARS
             KORAKKULANGARA VELI THANNERMUKKAM NORTH VILLAGE,
             CHERTHALA PIN-688527

      7      GIRIJA
             AGED 51 YEARS
             KORAKKULANGARA VELI THANNERMUKKAM NORTH VILLAGE,
             CHERTHALA PIN-688527

      8      AMBILI
             AGED 48 YEARS
             KORAKKULANGARA VELI THANNERMUKKAM NORTH VILLAGE,
             CHERTHALA PIN-688527

      9      MADHU
             AGED 45 YEARS
             KORAKKULANGARA VELI THANNERMUKKAM NORTH VILLAGE,
             CHERTHALA PIN-688527


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION          ON
15.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                 3
RP.No.264 OF 2020 IN RSA. 1153/2019




                              ORDER

The contentions urged in the review petition have

already been dealt with in the impugned judgment.

Review is not to be an appeal in disguise. There is no

error apparent warranting the review petition to be

entertained.

The Review Petition fails and is accordingly

dismissed.

Sd/-

SATHISH NINAN

JUDGE

rsr