Binil Lal vs Udayamperoor Grama Panchayath
2021 Latest Caselaw 8564 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                       WP(C).No.2487 OF 2014(I)


PETITIONERS:

      1        BINIL LAL
               AGED 27 YEARS
               S/O.LATE CHELLAPAN, PALATH HOUSE, UDAYAMPEROOR,
               MANAKUNNAM VILLAGE, KANAYANNUR TALUK.

      2        BINILA
               D/O.LATE CHELLAPAN, PALATH HOUSE, UDAYAMPEROOR,
               MANAKUNNAM VILLAGE, KANAYANNUR TALUK, REPRESENTED BY
               HER MOTHER AND ESTATE MANAGER GEETHA CHELLAPPAN, AGED
               53 YEARS, PALATH HOUSE, UDAYAMPEROOR, MANAKUNNAM
               VILLAGE, KANAYANNUR TALUK.

               BY ADVS.
               SRI.ABRAHAM P.GEORGE
               SMT.M.SANTHY

RESPONDENTS:

      1        UDAYAMPEROOR GRAMA PANCHAYATH
               REPRESENTED BY ITS SECRETARY, PANCHAYATH OFFICE
               BUILDINGS, UDAYAMPEROOR P.O. - 682307

      2        THE SECRETARY
               UDAYAMPEROOR GRAMA PANCHAYATH, PANCHAYATH OFFICE
               BUILDINGS, UDAYAMPEROOR P.O. - 682307

      3        GOPIDAS
               AGED 43 YEARS
               THE WARD COUNCILLOR, WARD NO.15, UDAYAMPEROOR GRAMA
               PANCHAYATH, PANCHAYATH OFFICE BUILDINGS, UDAYAMPEROOR
               P.O. -682307

               R1 BY ADV. SMT.C.G.AJITHA
               R1 BY ADV. SMT.C.G.BINDU

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  2
WP(C).No.2487 OF 2014(I)




                           JUDGMENT

In view of the averments in the affidavit filed in

support of I.A.No.1/2021, and as conceded by the

learned counsel for the writ petitioner, the writ petition is

dismissed as infructuous.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C).No.2487 OF 2014(I)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE PHOTOCOPY OF THE WILL NO.186/2003 OF SRO, TRIPUNITHURA, DATED 11.08.2003 EXECUTED BY CHELLAPPAN FATHER OF THE PETITIONERS.

EXHIBIT P2 THE PROPERTY TAX PAID RECEIPT NO.4241891 BOOK NO.42419 OF MANAKUNNAM VILLAGE.

EXHIBIT P3 THE TRUE PHOTO COPY OF THE COMPLAINT LODGED BY THE MOTHER OF THE PETITIONERS-GEETHA CHELLAPPAN BEFORE THE SECRETARY, UDAYAMPEROOR GRAMA PANCHAYATH.

EXHIBIT P4 THE RECEIPT ISSUED FROM THE OFFICE OF THE GRAMA PANCHAYATH ACKNOWLEDGING THE RECEIPT OF EXHIBIT P3.

EXHIBIT P5 THE PHOTOGRAPHS SHOWING THE PRESENT LIE OF THE ROAD AND ALSO THE FRONTAGE OF THE PETITIONER'S HOUSE, THE PROPOSED SPOT FOR THE WAITING SHED.