Kerala High Court
C.Sanal Kumar vs State Of Kerala on 15 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942
WP(C).No.2679 OF 2021(H)
PETITIONERS:
1 C.SANAL KUMAR,
AGED 50 YEARS,
S/O. CHAKRAVANI,
THERIYAM VILLAGATH VEEDU,
MUKKALY KOTTAKAKAM P.O, ARYANAD VILLAGE,
THIRUVANANTHAPURAM - 695542,
MEMBERSHIP NO. 10652.
2 N. JAYA MOHAN,
AGED 59 YEARS,
S/O. K. NARAYANA PANICKER,
VAZHAVILA VEEDU, ANANDESWARAM,
ARYANAADU VILLAGE, THIRUVANANTHAPURAM - 695542,
MEMBERSHIP NO. 5866.
3 M.K. PRADEEP NARAYAN,
AGED 47 YEARS
S/O. KUMARASWAMY,
KATTAKKAL VEEDU, LUTHERGIRI,
ARYANAD P.O, THIRUVANANTHAPURAM - 695542,
MEMBERSHIP NO. 12320.
BY ADV. SRI.M.R.SARIN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
CO-OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
GOVERNMENT OF KERALA,
OFFICE OF REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THIRUVANANTHAPURAM - 695 014.
3 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES,
OFFICE OF REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
WP(C).No.2679 OF 2021
2
THIRUVANANTHAPURAM - 695 014.
4 THE ELECTORAL OFFICER/ASSISTANT REGISTRAR(GENERAL),
ARYANAD SERVICE CO-OPERATIVE BANK LIMITED NO. 593,
SHORLACODE ROAD, NEDUMANGAD, TRIVANDRUM - 695 542.
5 THE RETURNING OFFICER,
ARYANAD SERVICE CO-OPERATIVE BANK LIMITED NO. 593,
NEDUMANGAD SHORLACODE ROAD, ARYANAD,
THIRUVANANTHAPURAM - 695 542.
6 THE ARYANAD SERVICE CO-OPERATIVE BANK LIMITED NO.
593,
NEDUMANGAD SHORLACODE ROAD,
ARYANAD, THIRUVANANTHAPURAM - 685542,
REPRESENTED BY ITS SECRETARY.
7 THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION,
CO-BANK TOWERS, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 011,
REPRESENTED BY ITS SECRETARY.
R1-4 BY SR.GP K.P HARISH
R6 BY ADV. SHRI.THOMAS ABRAHAM
R6 BY ADV. SMT.MERCIAMMA MATHEW
R6 BY ADV. SRI.ASWIN.P.JOHN
R6 BY ADV. SHRI.THAYYIB SHA P.S.
R6 BY ADV. SRI.R.ANANTHAPADMANABAN
R7 BY SC,SRI R.LAKSHMI NARAYAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.2679 OF 2021
3
JUDGMENT
Dated this the 15th day of March 2021
When the matter was taken up, the learned
counsel for the petitioner submitted that the
election has been conducted. Hence the writ
petition has become infructuous. This is recorded
and the writ petition is closed.
Sd/-
SUNIL THOMAS
JUDGE
SSK/15/03
WP(C).No.2679 OF 2021
APPENDIX
PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE 1ST
PETITIONER ISSUED BY THE 6TH RESPONDENT DATED
20.01.1993.
EXHIBIT P2 TRUE COPY OF THE IDENTITY CARD OF THE 3RD
PETITIONER ISSUED BY THE 6TH RESPONDENT.
EXHIBIT P3 THE TRUE COPY OF RELEVANT PAGES BYLAW OF THE
ARYANAD SERVICE CO-OPERATIVE BANK LIMITED NO. 593.
EXHIBIT P4 THE TRUE COPY OF THE NOTIFICATION DATED 28.12.2020
ISSUED BY 7TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE FINAL VOTERS LIST ISSUED BY 4TH
RESPONDENT DATED 18.01.2021.
EXHIBIT P6 TRUE COPY OF DEATH CERTIFICATE OF V.BALAKRISHNAN.
EXHIBIT P7 TRUE COPY OF DEATH CERTIFICATE OF SUDARSANAN.
EXHIBIT P8 TRUE COPY OF THE DEATH CERTIFICATE OF REVEENDRAN G.
EXHIBIT P9 TRUE COPY OF PHOTOGRAPH OF TOMBSTONE OF
KRISHNANKUTTY PILLAI.
EXHIBIT P10 THE TRUE COPY OF THE DEATH CERTIFICATE OF
ANIRUDHAN.B.
EXHIBIT P11 THE TRUE COPY OF THE DEATH CERTIFICATE OF B.
SHAKUNTHALA.
EXHIBIT P12 TRUE COPY OF THE COMPLAINT BY 1ST PETITIONER DATED
14.01.2021 BEFORE 4TH RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE COMPLAINT BY 1ST PETITIONER DATED
23.01.2021 BEFORE 7TH RESPONDENT.
RESPONDENT'S EXHIBITS: NIL
SSK //TRUE COPY// PA TO JUDGE
