Kodungallur Bhagavati ... vs Cochin Devaswom Board
2021 Latest Caselaw 8527 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE C.T.RAVIKUMAR

                                &

          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

  MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942

                     WP(C).No.6318 OF 2021(L)


PETITIONERS:

      1        KODUNGALLUR BHAGAVATI VELICHAPPADU SANGAM
               REG.NO.271/2008, REPRESENTED BY ITS SECRETARY,
               SHIBU VELICHAPPADU, THAYUAMMA NILAYAM,
               PEECHIYODE, KODUVAYOOR, PIN-678501.

      2        SHIBU VELICHAPPADU,AGED 42 YEARS
               SECRETARY, VELICHAPPADU SANGAM, S/O. LATE BALAN,
               THAYUAMMA NILAYAM, PEECHIYODE, KODUVAYOOR,
               PIN-678501.

      3        SUBHADRA VELICHAPPADU, AGED 53 YEARS
               D/O.PAKAN, MATTUKADU HOUSE, KUZHALMANNAM,
               PALAKKAD DISTRICT.

      4        T.S.GIREESHKUMAR MENON VELICHAPPADU,
               AGED 60 YEARS, VICE PRESIDENT, SAKTA COLLECTIVE,
               VELICHAPPADU SANGAM, S/O.T.NARAYANI S. MENON,
               THAZHATHUVEETTIL, T.H.S.ROAD,
               KODUNGALLUR, PIN-680669.

               BY ADVS.SRI.P.HARIDAS
               SRI.BIJU HARIHARAN
               SRI.P.C.SHIJIN
               SRI.RISHIKESH HARIDAS
 W.P.(C)No.6318 of 2021          2




RESPONDENTS:

       1       COCHIN DEVASWOM BOARD
               REPRESENTED BY ITS SECRETARY, OFFICE OF THE
               COCHIN DEVASWOM BOARD, DEVASWOM BOARD BUILDING,
               SWARAJ ROUND, THRISSUR, PIN-680001.

       2       THE COMMISSIONER,COCHIN DEVASWOM BOARD,
               DEVASWOM BOARD BUILDING, SWARAJ ROUND,
               THRISSUR, PIN-680001.

       3       THE ASSISTANT COMMISSIONER,
               SHREE DEVASWOM, COCHIN DEVASWOM BOARD,
               KODUNGALLUR, PIN-680664.

       4       THE DISTRICT COLLECTOR,THRISSUR, COLLECTORATE,
               AYYANTHOLE P.O., THRISSUR, PIN-680003.

               R1-R3 BY K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C)No.6318 of 2021              3




                              JUDGMENT

Ravikumar, J.

In view of the passage of time and the subsequent

developments the matter has become infructuous. Recording the said

submission made by the learned counsel for the petitioners this writ

petition is dismissed as infructuous.

Sd/-

C.T.RAVIKUMAR Judge

Sd/-

MURALI PURUSHOTHAMAN Judge

TKS

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TWO ARTICLES PUBLISHED IN NAL BULLETIN BHARANI SUPPLEMENT OF THE YEAR 2019 DATED NIL.

EXHIBIT P2 TRUE COPY OF THE RECEIPTS OF PAYMENT OF TAX DATED 15.1.2020.

EXHIBIT P2(A) TRUE COPY OF THE RECEIPTS OF PAYMENT OF TAX DATED 14.1.2021.

EXHIBIT P3 TRUE COPY OF THE LIST OF MEMBERS SUGGESTED TO PERFORM KAVUTHEENDAL.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 4TH PETITIONER ON BEHALF OF THE PETITIONERS DATED 11.3.2021

TKS