Rcp No.109/2015 Of The Munsiff ... vs Parappurath Hamsa
2021 Latest Caselaw 8432 Ker

IA/1/2020 IN RCRev. 314/2019                 1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          Present:
                   THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                             &
                       THE HONOURABLE MRS. JUSTICE M.R.ANITHA

                    Friday,the 12th day of March 2021/21st Phalguna, 1942
                                  IA 1/2019 IN RCR 314/2019
RCA No.25/2017 of the ADDITIONAL DISTRICT COURT/RENT CONTROL APPELLATE

    For information purpose only
AUTHORITY, VADAKARA

RCP No.109/2015 of the MUNSIFF COURT/RENT CONTROL COURT, VADAKARA

PETITIONER/REVISION PETITIONER
      PARAPPURATH HAMSA,AGED 61 YEARS
      S/O MAMMU, KUNIYIL HOUSE, NEAR KAKKATTY PALLI, PUTHUPPANAM
      AMSOM, DESOM, VATAKARA TALUK, KOZHIKODE-673 105.
RESPONDENT
1. SUDHA CHANDRAN,AGED 59 YEARS
     W/O LATE CHANDRAN, THAYYULLATHIL HOUSE, PUTHUPPANAM POST,
     VATAKARA, KOZHIKODE-673 105.


    AND 2 OTHERS.


  Application praying that in the circumstances stated in the affidavit filed therewith the

High Court be pleased to stay further proceedings pursuant to the Judgment passed by

the Rent Control Appellate Authority, Vatakara in RCA 25/2017, pending disposal of the

Rent Control Revision.

  This application again coming on for orders upon perusing the application and the

affidavit filed in support thereof, and this court's order dated 08-01-2020 in I.A.NO.

1/2020 and upon hearing the arguments of M/S. B.KRISHNAN & R.PARTHASARATHY,

Advocates for the petitioner and of Mr. T.G.RAJENDRAN, Advocate for the respondents,

the court passed the following;

                                          ORDER

Interim order is extended by three months. Post immediately after vacation.

12-03-2021 Sd/-

K.VINOD CHANDRAN,JUDGE

Sd/-

M.R.ANITHA,JUDGE IA/1/2020 IN RCRev. 314/2019 2/2

/true copy/ Sd/-

ASSISTANT REGISTRAR

For information purpose only