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Rcp No.12/2014 Of The Munsiff ... vs P.P.Mukundan
2021 Latest Caselaw 8431 Ker

Citation : 2021 Latest Caselaw 8431 Ker
Judgement Date : 12 March, 2021

Kerala High Court
Rcp No.12/2014 Of The Munsiff ... vs P.P.Mukundan on 12 March, 2021
IA/1/2019 IN RCRev. 450/2019                 1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          Present:
                   THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                             &
                       THE HONOURABLE MRS. JUSTICE M.R.ANITHA

                    Friday,the 12th day of March 2021/21st Phalguna, 1942
                                IA 1 2019 in RCR 450/2019

RCA No.81/2017 of the ADDITIONAL DISTRICT COURT- III(RENT CONTROL
    For information purpose only
APPELLATE AUTHORITY), THALASSERY

RCP No.12/2014 of the MUNSIFF COURT(RENT CONTROL COURT), THALASSERY

PETITIONER/REVISION PETITIONER
      P.P.MUKUNDAN, AGED 56 YEARS,
      S/O.LATE KUNHIKUTTY, PUTHENPURAYIL HOUSE, DHARMADAM P.O.,
      THALASSERY, KANNUR DISTRICT - 670 106.
RESPONDENT/RESPONDENT
      PATHALAYINTAVIDA USMAN, AGED 56 YEARS,
      S/O.ABDULLA, ONDATH HOUSE, KAIVELIKKAL, P.O.PUTHOOR, THALASSERY
      TALUK, KANNUR DISTRICT - 670 692.


  Application praying that in the circumstances stated in the affidavit filed therewith the

High Court be pleased to stay all further proceedings pursuant to the Judgment passed

by the Rent Control Appellate Authority/Additional District Judge -III, Thlassery in RCA

81/2017 confirming the order passed by the Rent Control Court, Thalassery in RCP

No.12/2014, pending disposal of the Rent Control Revision.


  This application again coming on for orders upon perusing the application and the

affidavit filed in support thereof, and this court's order dated 17-01-2020,and upon

hearing the arguments of M/S. B.KRISHNAN & R.PARTHASARATHY, Advocates for the

petitioner and of Mr. K.P.HAREENDRAN, Advocate for the respondent, the court passed

the following;

                                         ORDER

Interim stay is extended by three months.

12-03-2021 Sd/-

K.VINOD CHANDRAN,JUDGE

Sd/-

M.R.ANITHA,JUDGE

/true copy/ IA/1/2019 IN RCRev. 450/2019 2/2

Sd/-

ASSISTANT REGISTRAR

For information purpose only

 
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