For Information Purpose Only vs R.Thonthiyammal
2021 Latest Caselaw 8408 Ker

IA/1/2020 IN RFA 207/2020                 1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
                   THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                 Friday,the 12th day of March 2021/21st Phalguna, 1942
                             IA/1/2020 IN RFA/207/2020

    For information purpose only
Against OS No.62/2017 of the SUB COURT DEVIKULAM
APPELLANT/RESPONDENT
      R.THONTHIYAMMAL,AGED 90 YEARS
      W/O. LATE RANGASWAMY, DOOR NO.87,WARD N.3, RAJAJI STREET,
      KOMBAI GRAMAM, UTHAMAPALAYAM TALUK, THENI DISTRICT, TAMIL
      NADU-625 522
RESPONDENT/RESPONDENT
      V.PALSAMY
      S/O. VADIVEL THEVAR, DOOR NO.1, WARD NO.4, KEEZHARAJAVEETHI,
      VIRUTHUNAGAR PETTAI, BODINAYAKANUR MUNICIPAL TOWN,
      BODINAYAKANUR TALUK, THENI DISTRICT, TAMIL NADU,PIN-625 513
       Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay all further proceedings pursuant to
the Judgment dated 28/11/2019 in OS 62of 2017 on the file of Sub Court,
Devikulam pending disposal of the above appeal.


       This application again coming on for orders upon perusing the
application/petition and the affidavit filed in support thereof, and this court's
order dated 17-02-2021 in IA 1 of 2020 and upon hearing the arguments of SRI.
P.K.RAVI SANKAR, Advocate for the petitioner and of M/S
M.P.RAMNATH, SRI.M.VARGHESE VARGHESE, SHRI.ARJUN S., S.SANDHYA,
ANTONY THARIAN, BEPIN PAUL, P.RAJESH (KOTTAKKAL), S.DEEPAK,
SEBASTIAN K.JOSE, SHALU VARGHESE, Advocates for the respondents, the
court passed the following
                                      ORDER

Interim Order stands extended further for a period of two months from 17/04/2021.

12-03-2021 Sd/-

MARY JOSEPH,JUDGE IA/1/2020 IN RFA 207/2020 2/2

/true copy/ Sd/-

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