Aleena C.John vs Arun Abraham
2021 Latest Caselaw 8254 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

 WEDNESDAY, THE 10TH DAY OF MARCH 2021 / 19TH PHALGUNA,
                          1942

                    OP (FC).No.366 OF 2020

  AGAINST THE ORDER/JUDGMENT IN OP 1486/2020 OF FAMILY
                    COURT,ERNAKULAM


PETITIONER:

              ALEENA C.JOHN, AGED 28 YEARS, D/O. JOHN C.V,
              CHIRACKAPADICKAL HOUSE, ONAKOOR P.O,
              PAMPAKUDA, PIRAVOM, ERNAKULAM DISTRICT 686
              667, RESIDING AT FLAT NO. 62/5193-A OF COCHIN
              CORPORATION, 4TH FLOOR, PERUMPILLIL BUILDINGS,
              OPPOSITE TO MAHARAJAS GROUND, M.G ROAD,
              ERNAKULAM, KOCHI 682 011

              BY ADVS.
              SRI.V.K.BALACHANDRAN
              SMT.DRISHYA K.PRAKASH

RESPONDENT:

              ARUN ABRAHAM, AGED 28 YEARS, S/O. ABRAHAM P.A,
              PARAYIL HOUSE, NO. 44, IIND CROSS, 1ST MAIN
              BHARATHI LAYOUT, S.C PALAYA, BANGALORE 560 029


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
10-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.366 OF 2020

                           ..2..




                         JUDGMENT

Dated this the 10th day of March 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner submits

that the matter has become infructuous.

Accordingly, this original petition is dismissed as

infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.366 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE O.P NO. 1486 OF 2020 PENDING BEFORE THE FAMILY COURT, ERNAKULAM.