Nishad Mathew vs Federal Bank Ltd
2021 Latest Caselaw 8247 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 10TH DAY OF MARCH 2021 / 19TH PHALGUNA, 1942

                        WP(C).No.4919 OF 2021(L)


PETITIONER/S:

                NISHAD MATHEW,AGED 39 YEARS
                S/O.K.T.MATHEW, 2B, SKY LINE GATE WAY, PATHADIPALAM,
                SOUTH KALAMASSERY P.O., PIN-683104.

                BY ADV. SRI.N.K.MOHANLAL

RESPONDENT/S:

      1         FEDERAL BANK LTD.
                REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
                FEDERAL TOWERS (HO), ALUVA-683101.

      2         COMMITTEE FOR IDENTIFICATION OF WILFUL DEFAULT,
                C/O.LOAN COLLECTION AND RECOVERY DEPARTMENT,
                 FEDERAL BANK LTD, 5TH FLOOR, FEDERAL TOWERS (HO),
                ALUVA-683101.

                R1 BY ADV. SRI.MOHAN JACOB GEORGE - STANDING COUNSEL
                R1 BY ADV. SMT.P.V.PARVATHY (P-41)
                R1 BY ADV. SMT.REENA THOMAS
                R1 BY ADV. SMT.NIGI GEORGE
                 BY ADV. SRI.MOHAN JACOB GEORGE - STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4919 OF 2021              2



                                JUDGMENT

Dated this the 10th day of March 2021

Heard both sides.

2. Ext.P1 show cause notice dated 04.09.2020 issued by

the Federal Bank is impugned in the instant petition. It is not

pointed out as to how the respondent, Federal Bank is a State or

its authority within the meaning of the said term under Article 12

of the Constitution of India. Hence, the petition as framed and filed

is not maintainable and the same is dismissed.

Sd/-

                                                 A.M.BADAR
ajt                                                JUDGE





                            APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1              A TRUE COPY OF SHOW CAUSE NOTICE DATED

04.09.2020 ISSUED BY 2ND RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE REPLY NOTICE DATED 25.09.2020 ISSUED BY PETITIONER.

EXHIBIT P3 A TRUE COPY OF NOTICE DATED 19.11.2020 ISSUED BY 1ST RESPONDENT.

EXHIBIT P4 A TRUE COPY OF REPLY NOTICE DATED 24.11.2020 ISSUED BY PETITIONER.