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Manoj Joseph vs Sabu
2021 Latest Caselaw 8225 Ker

Citation : 2021 Latest Caselaw 8225 Ker
Judgement Date : 10 March, 2021

Kerala High Court
Manoj Joseph vs Sabu on 10 March, 2021
IA/1/2021 IN RSA 244/2021                     1/2



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            Present:

                        THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

                    Wednesday,the 10th day of March 2021/19th Phalguna, 1942

                                  IA/1/2021 IN RSA/244/2021

AS No.45/2016 OF THE SUB COURT, PALA
    For information purpose only
OS No.212/2013 OF THE MUNSIFF COURT, PALA

PETITIONER/APPELLANT IN THE RSA:


      MANOJ JOSEPH, AGED 45 YEARS,
      S/O. JOSEPH, KALLUMKAL HOUSE, KURINJI P.O., RAMAPURAM VILLAGE, RAMAPURAM
      KARA, MEENACHIL TALUK, KOTTAYAM DISTRICT, REPRESENTED BY HIS POWER OF
      ATTORNEY HOLDER MRS. MARY JOSEPH, W/O. LATE K.A.JOSEPH, RESIDING AT
      KALLUMKAL HOUSE, KURINJI P.O., RAMAPURAM VILLAGE, RAMAPURAM KARA,
      MEENACHIL TALUK, KOTTAYAM DISTRICT.


RESPONDENTS/RESPONDENTS IN RSA:


1. SABU, AGED 48 YEARS,
     S/O. DIVAKARAN, KAIPANPLACKAL HOUSE, EDIYANAL P.O., KIZHATHIN KARA,
     RAMAPURAM VILLAGE, PIN-686576.

2. KUMARAN, AGED 73 YEARS,
     S/O. NARAYANAN, MOOTTIYANIKUNNEL HOUSE, EDIYANAL P.O., EDIYANAL KARA,
     RAMAPURAM VILLAGE, PIN-686576.

3. JOY ABRAHAM,,AGED 54 YEARS,
      S/O.ABRAHAM, OLIYAKATTIL HOUSE, EDIYANAL P.O., EDIYANAL KARA, RAMAPURAM
      VILLAGE, PIN-686576.

4. BABY, AGED 43 YEARS,
     S/O.ABRAHAM, MANGALAMKUNNEL HOUSE, EDIYANAL P.O., EDIYANAL KARA,
     RAMAPURAM VILLAGE, PIN-686576.

5. PURUSHOTHAMAN NAIR, AGED 54 YEARS,
     S/O. KRISHNAN NAIR, LAKSHMI NIVAS, EDIYANAL P.O., EDIYANAL KARA, RAMAPURAM
     VILLAGE, PIN-686576.

6. SOMAN, AGED 63 YEARS,
     S/O. ANANTHAN, ANANTHABHAVAN, EDIYANAL P.O., EDIYANAL KARA, RAMAPURAM
     VILLAGE, PIN-686576.

7. VINOD, AGED 35 YEARS,
      S/O. NARAYANAN, ERULANKAL HOUSE, EDIYANAL P.O., EDIYANAL KARA, RAMAPURAM
      VILLAGE, PIN-686576.
 IA/1/2021 IN RSA 244/2021                       2/2

  Application praying that in the circumstances stated in the affidavit filed therewith the High

Court be pleased to stay the operation of the judgment and decree dated 27.11.2019 in

AS.No.45/2016 before the Sub Court, Pala confirming the judgment and decree dated 29.02.2016

in OS.No.212/2013 before the Munsiff Court, Pala, pending disposal of the Regular Second

Appeal.


  This application coming on for orders upon perusing the application and the affidavit filed in

    For information purpose only
support thereof, and upon hearing the arguments of M/S LIJI.J.VADAKEDOM, REXY ELIZABETH

THOMAS, RAJEEV JYOTHISH GEORGE, Advocates for the petitioner the court passed the

following.

                                            ORDER

Operation of the judgment and decree dated 27.11.2019 in AS.No.45/2016 before the Sub

Court, Pala confirming the judgment and decree dated 29.02.2016 in OS.No.212/2013 on the file

of the Munsiff's Court, Pala, stands stayed for a period of four months.

10-03-2021 Sd/-

N.ANIL KUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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