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Kumari Ajitha vs Unknown
2021 Latest Caselaw 8222 Ker

Citation : 2021 Latest Caselaw 8222 Ker
Judgement Date : 10 March, 2021

Kerala High Court
Kumari Ajitha vs Unknown on 10 March, 2021
RSA 568/2013                             1/3



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
                   THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

               Wednesday,the 10th day of March 2021/19th Phalguna, 1942
                                  RSA No.568/2013

    For information purpose only
AS No.104/2003 of the I ADDITIONAL SUB COURT,THIRUVANANTHAPURAM
OS No.701/1995 of the PRINCIPAL MUNSIFF COURT, THIRUVANANTHAPURAM


APPELLANT/(APPELLANT/3RD DEFENDANT):
      KUMARI AJITHA,AGED 56 YEARS,
      W/O.LATE PURUSHOTHAMAN NAIR, PARAMBIL VEEDU, PEROORKADA,
      THIRUVANANTHAPURAM DIST.

      BY ADV.M/S.SHAMMI VIJAYAN & AYYAPPAN SANKAR
RESPONDENTS-(RESPONDENTS/RESPONDENTS AND ADDL.RESPONDENT
IMPLEADED IN THE APPELLATE STAGE):

1. MANNADI BHAGAVATHI KSHETRAM
    PERRORKADA,REPRESENTED BY THE MEMBER OF THE PARAMBIL
    THARAWAD NAMELY RAVEENDRAN NAIR, S/O.RAMAKRISHNA
    PILLAI,TENGUVILA VEEDU,PERRORKADA
    ,THIRUVANANTHAPURAM-695005

2. RAVEENDRAN NAIR,AGED 74 YEARS,
     S/O.RAMAKRISHNA PILLAI, THENGUVILA VEEDU,PERRORKADA,
     THIRUVANANTHAPURAM-695005

3. RADHAMMA,AGED 70 YEARS,
     D/O.JANAKI AMMA, PARAMBIL VEEDU, PEROORKADA,
     THIRUVANANTHAPURAM-695005

4. JANAKI AMMA,AGED 99 YEARS,
     D/O.PACHI AMMA, PARAMBIL VEEDU, PEROORKADA,
     THIRUVANANTHAPURAM-695005

5. B NARAYANAN NAIR,AGED 75 YEARS,
     BINDHU NIVAS, VELLAIKADAVU, KODUNGALNOOR P O,
     VATTIYOORKAVU-695010

6. J SETHUKUTTY AMMA,AGED 72 YEARS,
 RSA 568/2013                            2/3

      THURVAOOR, THURAVOOR VEEDU,
      PAIPINMOODU,SASTHAMANGALAM,THIRUVANANTHAPURAM,
      (WORNGLY STATED AS SASASWATHY AMMA, IN THE APPELLATE
      JUDGMENT) 695010

7. J PRABHA DEVI,AGED 74 YEARS, RAJI NIVAS,
      ASRAMAM ROAD, NETTAYAM-695013

8. KRISHNA NAIR,AGED 78 YEARS,
    For information purpose only
     V.K.HOUSE, KARIPOOR, NEDUMANGADU-695541

9. J KUMARI,AGED 73 YEARS,
      ASWATHI BHAVAN, THEMETTIKONAM, VENJARAMOODU,
      THIRUVANANTHAPURAM-695607

10. SREEDHARAN NAIR, AGED 70 YEARS,.
     T.C.9/2428,SREEDAS, SREERANGAM LANE,SASHTAMNGALAM-695010

11. SASASWATHY NAIR,AGED 60 YEARS,
     W/O.R RAVAEENDRAN NAIR, SARAS, THENGUVILA , NEAR PRABHATH
     COTTAGE, PERRORKADA-695005

12. RAJESH RAVEENDRAN,AGED 45 YEARS,
     S/O.RAVEENDRAN NAIR, SARAS, THENGUVILA, NEAR PRABHATH
     COTTAGE, PERROKADA-695005

13. RAMESH RAVEENDRAN,AGED 43 YEARS,
     S/O.RAVEENDRAN NAIR, SARAS, THENGUVILA, NEAR PRABHATH
     COTTAGE, PERRORKADA-695005

      R3 BY ADV.SRI.T.KRISHNANUNNI, Senior Advocate
      SRI.ANISH ANTONY ANATHAZHATH
      SRI.THAREEQ ANVER
      SMT.MEENA.A.
      SMT.M.R.MINI
      SRI.ASHWIN SATHYANATH
      SRI.K.C.KIRAN
      SRI.M.DEVESH
      SRI.VINOD RAVINDRANATH

  This Regular Second Appeal having come up for orders on 10.03.2021, the court
on the same day passed the following:
 RSA 568/2013                             3/3




                                     ORDER

Heard the learned counsel for the appellants and the learned counsel for the 3rd respondent.

Having considered the facts and circumstances involved, the parties are directed to be present before this Court on 31.03.2021 at 10.15.a.m., to explore For information purpose only the chances of settlement, if any. In the meanwhile, the Executing Court is directed not to initiate any coercive steps.

Post on 31.03.2021.

10-03-2021 Sd/-

N.ANIL KUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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