Citation : 2021 Latest Caselaw 8204 Ker
Judgement Date : 10 March, 2021
WA 2385/2017 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Wednesday,the 10th day of March 2021/19th Phalguna, 1942
For information purpose only
WA No.2385/2017
Against the judgment dated 03.11.2017 in WPC No.22255/2017 of this Court.
APPELLANT/PETITIONER:-
SRI.AJU MATHEW,
S/O.ISSAC MATHEW,AGED 40,THOMMIKKUDIYIL
HOUSE,PAINGOTOOR.P.O,KOTHAMANGALAM,PIN-686671.
BY ADV
SRI.S.SREEKUMAR (SR.),SRI.MANJUNATH MENON,SRI.P.MARTIN
JOSE,SRI.P.PRIJITH,SRI.R.GITHESH, & SRI.THOMAS P.KURUVILLA.
RESPONDENTS/RESPONDENTS:-
1. THE STATE OF KERALA
REPRESENTED BY ITS
SECRETARY,HOME(C)DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001.
2. THE SECRETARY
LAW(INSPECTION DEPARTMENT),GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001.
3. THE DIRECTOR GENERAL OF PROSECUTION
DIRECTORATE OF PROSECUTION,KOMBARA,KOCHI-18.
4. THE DISTRICT COLLECTOR
IDUKKI,CIVIL STATION,PAINAVU,IDUKKI DISTRICT,PIN-685603.
5. THE STATE COMMISSION FOR THE PROTECTION OF CHILD RIGHTS,
SREE GANESH,VANROSS JUNCTION,NEAR BAKERY
JUNCTION,THIRUVANANTHAPURAM-695034.
6. THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY,WOMEN & CHILD
WELFARE,GOVERNMENT SECRETARIAT,NEW DELHI-110001.
7. SRI.K.SUNILKUMAR
ADVOCATE, CHEMBAKA HOUSE, NANMINDA PO, KOZHIKODE-673613. -
ADDL R7 IS IMPLEADED AS PER ORDER DATED 14.03.2018 IN IA
NO.109/2018 IN WA NO.2385/2017
8. SHRI.G.SUBOTHRAN
THEKKEMADATHIL, PAYIKUZHI, OCHIRA P.O.,
WA 2385/2017 2/3
KARUNAGAPPALLY-690526.
9. SHRI.JAISON MATHEWS,
MALAYILPARAMBIL, ATTACHACKAL P.O., PATHANAMTHITTA-689692.
10. SMT. SEEMA.S
MANNILETHU HOUSE, KAITHA NORTH, CHETTIKULANGARA P.O.,
MAVELIKKARA, ALAPPUZHA DISTRICT.
11. ADV.PUSHKARAN M.N
MATTATHIL HOUSE, KUMARAKOM NORTH P.O., KOTTAYAM.
12. SMT. VALSA VARGHESE.S
For information purpose only
T.C 44/863, OLG NAGAR, VALLAKADAVU P.O.,
THIRUVANANTHAPURAM-695008. ( ADDL R8 TO R12 ARE IMPLEADED AS
PER ORDER DATED 11/06/2018 IN IA NO.340/2018 IN WA NO.2385/2017).
13. SMT. BEENA KALIYATH
(NOW WORKING AS SPECIAL PUBLIC PROSECUTOR IN ADDITIONAL
DISTRICT AND SESSIONS COURT-1, THALASSERY, KANNUR), YAMNA
NIVAS, ERANHOLI P.O., THALASSERY-670107.
14. SMT. SINDHU M.G
(NOW WORKING AS SPECIAL PUBLIC PROSECUTOR IN ADDITIONAL
DISTRICT AND SESSIONS COURT-1, KALPETTA), KOLLASSERI HOUSE,
NENMENI P.O., SULTAN BATHERI., PIN-673592
15. SHRI.PRAKASH AMMANNAYA P.R
(NOW WORKING AS SPECIAL PUBLIC PROSECUTOR IN ADDITIONAL
DISTRICT AND SESSIONS COURT-1, KASARGOD), VICTORIA COMPLEX,
OPP.NEW BUS STAND, KASARGOD., PIN-671121
16. SMT. AISHA P.JAMAL
(NOW WORKING AS SPECIAL PUBLIC PROSECUTOR IN ADDITIONAL
DISTRICT AND SESSIONS COURT-1, MANJERI, MALAPPURAM),
'ASHRAYAM', DAYA NAGAR, KONDOTTY.
PIN-673638.
( ADDL. R13 TO R16 ARE IMPLEADED AS PER THE ORDER DATED
30/08/2018 IN IA.NO.799/2018., IN W.A.NO.2385/2017.
BY ADVOCATE GENERAL SRI.C.P SUDHAKARA PRASAD R-1TO R-4.
DIRECTOR GENERAL OF PROSECUTION FOR R-1 TO R4.
GOVT. PLEADER S. KANNAN.
A.V.JAMES
GEORGE MATHEWS
SMT.RENY ANTO.
SRI.K.SIJU.
SRI.NANDAGOPAL S.KURUP
M.SASINDRAN
SMT.THUSHARA.V
SRI.GRASHIOUS KURIAKOSE (SR.)
SRI.K.RAKESH ROSHAN FOR R-7.
WA 2385/2017 3/3
SRI.T.K.BIJU MANJINIKARA. R-9.
SRI.SIJU KAMALASANAN FOR R-8 & 10.
This Writ Appeal again coming on for orders on 10.03.2021 upon perusing the
appeal memorandum , letters dated 14.12.2020 , 28.01.2021 received from the
District Judge, Kollam and the judgment dated 16.11.2018 in W.A.No.2385/2017
the court on the same day passed the following:-
For information purpose only
ORDER
Registry is directed to provide a copy of the communications of the District Court, Kollam,dated 14.12.2020 and 28.01.2021 respectively, available in this appeal,to the learned Government Pleader. The learned Government Pleader is directed to get instructions as to the stand taken by the government based on such communications.
Post in first week of April,2021.
10-03-2021 Sd/-
A.MUHAMED MUSTAQUE,JUDGE
Sd/-
DEVAN RAMACHANDRAN,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
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