For Information Purpose Only vs Jojo K.Mathew
2021 Latest Caselaw 8149 Ker

IA/2/2020 IN Mat.Appeal 563/2020           1/2

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                Present:
           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
           THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
                 Tuesday,the 9th day of March 2021/18th Phalguna, 1942
                           IA/2/2020 IN Mat.Appeal No.563/2020
Against OP No.510/2015 of the FAMILY COURT, MAVELIKKARA

    For information purpose only
APPELLANTS/PETITIONERS
1. JOJO K.MATHEW,AGED 33 YEARS,
     S/O.K.G.MATHEW, KIOCKAL HOUSE, THIRUMOOLAPURAM,
     IRUVELLIPRA P.O., THIRUVALLA,
     PATHANAMTHITTA DISTRICT 689 105.
2. E.K.MARIYAMMA
     W/O.K.G.MATHEW, KIOCKAL HOUSE, THIRUMOOLAPURAM,
     IRUVELLIPRA P.O., THIRUVALLA,
     PATHANAMTHITTA DISTRICT - 689 105.

RESPONDENT/RESPONDENT
      REENA MATHEW,
      AGED 29 YEARS, W/O.JOJO K.MATHEW, VYPPIL REENA BHAVAN,
      THEKKEKARA KIZHAKKUM MURI, PALLIPADU VILLAGE,
      KARTHIKAPALLY, KOLLAM - 690 512.
     Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation of decree and judgment
passed by Family Court, Mavelikkara in O.P.No.510/2015, dated 15.01.2020 to
meet the end of justice.
    This application coming on for orders, upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of MRS.
G.VIDYA, Advocate for the applicants, and of MR. ROY CHACKO, Advocate for the
respondent, the court passed the following.
                                       ORDER

All further proceedings pursuant to the decree in O.P.No.510/2015, dated 15/01/2020 is stayed. Post the Mat.Appeal for hearing. 09-03-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

IA/2/2020 IN Mat.Appeal 563/2020 2/2

ASSISTANT REGISTRAR

For information purpose only