Contempt Case(C) No.224/2021(S) ... vs Sr.Dr.O.U.Jincy
2021 Latest Caselaw 8144 Ker

Con.Case(C) 224/2021                     1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      Present:

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

             Tuesday,the 9th day of March 2021/18th Phalguna, 1942

            Contempt Case(C) No.224/2021(S) in WP(C) No.21985/2020

PETITIONERS/PETITIONERS

    For information purpose only
     1.   SR.DR.O.U.JINCY,AGED 42 YEARS
          D/O. ULAHANNAN, CORPORATE MANAGER,
          CHALDEAN SYRIAN CHURCH SCHOOLS, CHURCH OF THE EAST,
          MAR TIMOTHEUS HIGH ROAD, THRISSUR-680001

      2.     JOICE JOY,AGED 32 YEARS,D/O. JOY VARGHESE,
             L.P.S.A,CHALDEAN SYRIAN L.P. SCHOOL,
             CHURCH OF THE EAST,
             MAR TIMOTHEUS HIGH ROAD, THRISSUR-680001

BY ADVOCATES M/S K.JAJU BABU (SENIOR ADVOCATE),
                 M.U.VIJAYALAKSHMI, BRIJESH MOHAN

RESPONDENT/5TH RESPONDENT
       BALAKRISHNAN P.M.
       ASSISTANT EDUCATIONAL OFFICER,
      THRISSUR EAST, THRISSUR-680001.

GOVERNMENT PLEADER FOR THE RESPONDENT
   This Contempt of Court Case(Civil) having come up for orders on
09/03/2021,the Court on the same day passed the following:

                                      O R D E R

The learned Senior Government Pleader Sri. Mathew George Vadakkel submits that the directions in the judgment are being complied with and that the final report will be placed before this Court within 2 weeks. List on 24/03/2021.

09-03-021 Sd/-

DEVAN RAMACHANDRAN,JUDGE

/true copy/

Sd/-

ASSISTANT REGISTRAR