Leelamma.A vs Sunil Abbas
2021 Latest Caselaw 8140 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

          Con.Case(C).No.570 OF 2020 IN WP(C). 9239/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 9239/2019(D) OF HIGH COURT OF
                             KERALA


PETITIONER/PETITIONER:

             LEELAMMA.A
             AGED 53 YEARS
             W/O. MOHANAN, CHUMADUTHANGIVILA VEEDU, POTHENCODE
             P.O, THIRUVANANTHAPURAM

             BY ADVS.
             SRI.R.SUNIL KUMAR
             SMT.A.SALINI LAL

RESPONDENT/RESPONDENT NO.2:

             SUNIL ABBAS
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER ,
             SECRETARY, POTHENCODE PANCHAYATH, OFFICE OF
             POTHENCODE GRAMA PANCHAYATH, POTHENCODE P.O,
             THIRUVANNATHAPURAM 695 584.

             R1 BY ADV. SRI.J.JAYAKUMAR


             ADV.SMT.VINITHA.B, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.570/2020
IN WP(C). 9239/2019
                                    2




                                JUDGMENT

Dated this the 9th day of March 2021

As the writ petition is pending and the

respondents have filed a counter affidavit, the

contempt case is closed with liberty to the

petitioner to pursue the matter in the writ

petition.

Sd/-

P.V.ASHA JUDGE DM Con.Case(C).No.570/2020 IN WP(C). 9239/2019

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE INTERIM ORDER DATED 26/3/2019 IN WPC NUMBER 9239/2019.

ANNEXURE 2 TRUE COPY OF THE CERTIFICATE DATED 11/4/2019.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE