For Information Purpose Only vs Devassia @ Sebastian
2021 Latest Caselaw 8136 Ker

IA/1/2021 IN Mat.Appeal 190/2021          1/2

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
            THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

                 Tuesday,the 9th day of March 2021/18th Phalguna, 1942

   For      information                 purpose only
                      IA/1/2021 IN Mat.Appeal/190/2021
Against OP No.36/2016 of the FAMILY COURT, KATTAPPANA
APPELLANTS/APPELLANTS IN THE MAT.APPEAL
1. DEVASSIA @ SEBASTIAN,AGED 62 YEARS,
    S/O. DEVASSIA, KANJIRATHINKAL HOUSE, PANNIYAR ESTATE P.O.,
    CHOONDAL KARA, POOPPARA VILLAGE, UDUMBANCHOLA TALUK,
    IDUKKI DISTRICT-685554.
2. SEBASTIAN K. DEVASSIA,S/O. DEVASSIA, AGED 27
YEARS,KANJIRATHINKAL HOUSE, PANNIYAR ESTATE P.O., CHOONDAL KARA,
POOPPARA VILLAGE, UDUMBANCHOLA TALUK, IDUKKI DISTRICT-685554.
RESPONDENT/RESPONDENT IN THE MAT.APPEAL
      JANCY @ ANNA,
      AGED 49 YEARS, D/O. JOSEPH, PAYYAPPALLIL HOUSE, PANNIYAR
      ESTATE P.O., CHOONDAL KARA, POOPPARA VILLAGE, UDUMBANCHOLA
      TALUK, IDUKKI DISTRICT-685554.
     Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation of the Judgment and
decree dated 18.12.2020 in O.P.(Declaration) 36/2016 before the Family Court,
Kattappana, pending, disposal of the Matrimonial Appeal.
    This application coming on for orders, upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of M/S
LIJI.J.VADAKEDOM, TOM E. JACOB, REXY ELIZABETH THOMAS and RAJEEV
JYOTHISH GEORGE, Advocates for the applicant, the court passed the following
                                      ORDER

There shall be an interim order as prayed for. However the appellants shall not transfer or encumber the property without leave of this Court. 09-03-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

IA/1/2021 IN Mat.Appeal 190/2021 2/2

ASSISTANT REGISTRAR

For information purpose only