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Tuesday vs The Oriental Insurance Co.Ltd
2021 Latest Caselaw 8126 Ker

Citation : 2021 Latest Caselaw 8126 Ker
Judgement Date : 9 March, 2021

Kerala High Court
Tuesday vs The Oriental Insurance Co.Ltd on 9 March, 2021
IA/1/2021 IN MACA 973/2021                1/2

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
                       THE HONOURABLE MR.JUSTICE C.S.DIAS

                Tuesday,the 9th day of March 2021/18th Phalguna, 1942
                        IA 1/2021 IN MACA 973/2021
OP(M.V) No.1057/2013 of the ADDL. MOTOR ACCIDENTS CLAIMS TRIBUNAL -
III, THIRUVANANTHAPURAM.
    For information purpose only
PETITIONER/APPELLANT
      THE ORIENTAL INSURANCE CO.LTD.,
      ROHINI BUILDING, THAKARAPARAMBU,
      THIRUVANANTHAPURAM, REPRESENTED BY ITS
      REGIONAL MANAGER, REGIONAL OFFICE,
      ERNAKULAM NORTH, KOCHI-18.
RESPONDENT/1ST RESPONDENT
      AJEESH, S/O. GOPI, AJIVILASAM,
      AMBALATHINKALA P.O., KULATHUMMAL,
      THRIUVANANTHAPURAM, PIN-695 572.
       Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the execution of the award in
O.P.(MV) No. 1057/2013 of Addl. MACT- III, Thiruvananthapuram, against the
petitioner, pending final disposal of this appeal.
       This application coming on for orders upon perusing the application/petition
and the affidavit filed in support thereof, and upon hearing the arguments of M/S.
GEORGE CHERIAN (SENIOR) along with ALEXY AUGUSTINE & GEORGE
A.CHERIAN, Advocates for the applicant,         the Court passed the following:
                                     ORDER

This is an application filed to stay the execution of the award in OP (MV) No. 1057/2013 on the file of the Addl. MACT-III, Thiruvananthapuram.

After considering the averments in the affidavit in support of the application, and the judgment in MACA No. 863/19 and hearing the learned counsel appearing for the petitioner, I am satisfied that the impugned award has to be stayed.

Hence, I stay all further proceeings pursuant to the award in OP (MV) 1057/2013 onthe file of the Addl. MACT- III, Thiruvananthapuram for a period of three months.

09-03-2021 Sd/-

 IA/1/2021 IN MACA 973/2021       2/2

                                                 C.S.DIAS,JUDGE

                             /true copy/
                                             Sd/-
                                           ASSISTANT REGISTRAR




    For information purpose only
 

 
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