Anit K. Varghese vs Sri.C.C. Krishna Kumar
2021 Latest Caselaw 8123 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR.JUSTICE C.S.DIAS

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

         Con.Case(C).No.1310 OF 2020 IN WP(C). 14254/2020

     (NON-COMPLIANCE OF THE JUDGMENT DATED 28.7.2020 IN WP(C)
              14254/2020(F) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             ANIT K. VARGHESE
             AGED 32 YEARS,
             W/O. SIJO JOSE, UPPER PRIMARY SCHOOL ASSISTANT, ST.
             FRANCIS GIRLS HIGH SCHOOL, MATTOM, THRISSUR DISTRICT
             - 680 502.

             BY ADVS.
             SRI.V.A.MUHAMMED
             SRI.M.SAJJAD

RESPONDENT/2ND RESPONDENT:

             SRI.C.C.    KRISHNA KUMAR
             FATHER'S    NAME AND AGE NOT KNOWN TO THE PETITIONER,
             DISTRICT    EDUCATIONAL OFFICER, CHAVAKKAD, THRISSUR
             DISTRICT    - 680 506.

             R1 BY GOVERNMENT PLEADER

OTHER PRESENT:

             GP-- C K PRASAD .

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.1310 OF 2020

 IN WP(C). 14254/2020                    2




                              JUDGMENT

It is submitted by the learned Government Pleader that

Annexure-IV judgment has been complied with by the

respondent as per order dated 30.1.2021. The above

submission is recorded. Resultantly, the Contempt Case is

closed.

Sd/-

C.S.DIAS, JUDGE

pm Con.Case(C).No.1310 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE I TRUE COPY OF THE JUDGMENT IN WPC NO.30396/2014 DATED 27.09.2016.

ANNEXURE II TRUE COPY OF THE JUDGMENT IN WA NO.2001/2017 DATED 06.11.2019.

ANNEXURE III TRUE COPY OF THE ORDER NO.B6/9766/2014 DATED 27.01.2020 OF THE RESPONDENT ALONG WITH TYPED COPY.

ANNEXURE IV CERTIFIED COPY OF THE JUDGMENT IN WPC NO.14254/2020-F DATED 28.07.2020.

RESPONDENT'S EXHIBITS: NIL