Tuesday vs Suresh @ Suresh Kumar
2021 Latest Caselaw 8092 Ker

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
            THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

                 Tuesday,the 9th day of March 2021/18th Phalguna, 1942
    For information          purpose only
             IA.1/2021 IN RFA NO. 80/2021
OS No.94/2014 of the SUB COURT, OTTAPPALAM
APPLICANT/APPELLANT
      SURESH @ SURESH KUMAR,AGED 43 YEARS
      S/O. LATE RAMAN , MALAYIL VEEDU, ELAMBULASSERI AMSOM, DESOM
      AND POST, PALAKKAD DISTRICT - 678 595.
RESPONDENTS/RESPONDENTS
1. USHAKUMARI, AGED 49 YEARS,
     W/O. PUNNANI VEETTIL CHINNAKUTTY, POMBRA AMSOM, DESOM AND
     POST, MANNARKKAD TALUK, PALAKKAD DISTRICT - 678 595.
2. BINDU, AGED 45 YEARS,
     W/O. NELLIKUNNATH VEETTIL RAMACHANDRAN, KALLADIKKODE
     AMSOM, DESOM AND POST, MANNARKKAD TALUK, PALAKKAD
     DISTRICT - 678 596.
3. NANI, AGED 72 YEARS,
     W/O. LATE RAMAN, MALAYIL VEEDU, ELAMBULASSERI AMSOM, DESOM
     AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.
4. SUKESINI, AGED 53 YEARS,
     D/O. LATE RAMAN, (SWOSTHAM), MALAYIL VEEDU, ELAMBULASSERI
     AMSOM, DESOM AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT -
     678 595.
5. MANIKANDAN, AGED 51 YEARS,
     S/O. LATE RAMAN , MALAYIL VEEDU, ELAMBULASSERI AMSOM DESOM
     AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.
6. SURAJAKUMARI, AGED 47 YEARS,
     W/O. PUZHAKKAL VEETTIL RAJAN, KALLADIKKODE AMSOM DESOM AND
     POST, MANNARKKAD TALUK, PALAKKAD DISTRICT - 678 596.
7. MOHANAN,
     S/O. VELLAPPALLI VEETTIL MALAYIL CHANDRAN, ELAMBULASSERI
     AMSOM DESOM AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT -
     678 595.
8. VIJAYARAGHAVAN,
     S/O. MALAYIL AYYAPPAN, ELAMBULASSERI AMSOM DESOM AND POST,
     OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.
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9. LIJO JACOB,
     D/O. LATE LEELAMMA, VELLAPPALLIL VEEDU, ELAMBULASSERI
     AMSOM DESOM AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT -
     678 595.
10. RAJAN,
     S/O. CHOZHI, MALAYIL HOUSE, ELAMBULASSERI AMSOM, DESOM AND
     POST, OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.
11. SETHUMADHAVAN,
    For information purpose only
     S/O. CHOZHI, MALAYIL HOUSE, ELAMBULASSERI AMSOM DESOM AND
     POST, OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.
12. BHARATHI,
     W/O. THATHA, PUZHAKKIL VEEDU, ELAMBULASSERI AMSOM DESOM
     AND POST, OTTAPALAM TALUK, PALAKKAD DISTRICT - 678 595.

   Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay all further proceedings pursuant to
the judgment and preliminary decree passed in O.S.No.94/2014 dated 22nd
January, 2020 of the Sub Court,ottapalam for the passing of the final decree till
the disposal of the above Appeal.


  This application coming on for orders upon perusing the application and the
affidavit filed in support thereof, and upon hearing the arguments of M/S
R.SREEHARI, Advocate for the petitioner the court passed the following


                                      ORDER

Passing of final decree is stayed.

09-03-2021 Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

KAUSER EDAPPAGATH, JUDGE

/true copy/ Sd/-

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