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M.Abdul Javadu vs Union Of India
2021 Latest Caselaw 8038 Ker

Citation : 2021 Latest Caselaw 8038 Ker
Judgement Date : 9 March, 2021

Kerala High Court
M.Abdul Javadu vs Union Of India on 9 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

                      WP(C).No.22670 OF 2014(G)


PETITIONERS:

      1        M.ABDUL JAVADU, INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.770028354, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      2        THOMAS VARGHESE, SUB INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.831021517, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      3        M.G.KANAKANATHAN, INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.791020287, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      4        BIHARI LAL, INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.780010406, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      5        SOHAN SINGH, INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.750057668, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      6        SUNIL PRASAD SINGH, INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.770027841, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      7        RANJITH SINGH, SUB INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.831430034, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      8        RAJENDRAN R., SUB INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.831022950, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      9        Y.RAJU, SUB INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.810050727, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.

      10       K.M.PANDEY, SUB INSPECTOR, 148BN,
               BORDER SECURITY FORCE, R/O.820025003, KAINOOR,
               MULAYAM P.O., THRISSUR-680 571.
 WP(C).No.22670 OF 2014(G)

                            -2-

     11    BALBIR SINGH, SUB INSPECTOR, 148BN,
           BORDER SECURITY FORCE, R/O.810058987, KAINOOR,
           MULAYAM P.O., THRISSUR-680 571.

     12    SREEKUMAR T.K., HEAD CONSTABLE, 148BN,
           BORDER SECURITY FORCE, R/O.801023369, KAINOOR,
           MULAYAM P.O., THRISSUR-680 571.

           BY ADVS.
           SRI.P.ALI
           SRI.A.MUHAMMED HASHIM

RESPONDENTS:

     1     UNION OF INDIA, REPRESENTED BY THE SECRETARY,
           MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA,
           NEW DELHI.

     2     THE DIRECTOR GENERAL, BORDER SECURITY FORCE,
           10 CGO COMPLEX, LODHI ROAD, NEW DELHI-110 003.

     3     THE COMMANDANT, 148 BN, BORDER SECURITY FORCE,
           KAINOOR, MULAYAM P.O., THRISSUR-680 571.

     4     PAY AND ACCOUNTS DIVISION, BSF,
           EAST BLOCK-9A, R.K.PURAM, NEW DELHI-110 066.

           BY ADVS.SRI.P.VIJAYAKUMAR,
                   SRI.JAISHANKAR V.NAIR, CGC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.22670 OF 2014(G)

                            -3-

                       JUDGMENT

Dated this the 9th day of March 2021

Even though this matter was called more than

twice today, there was no representation for the

petitioners. I, therefore, suspect that the

petitioners are not interested in prosecuting this

matter any further.

Accordingly, this writ petition is dismissed

for default.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv

 
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