Kerala Kabaddi Association vs The State Of Kerala
2021 Latest Caselaw 8019 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 09TH DAY OF MARCH 2021 / 18TH PHALGUNA, 1942

                       WP(C).No.6049 OF 2021(E)


PETITIONER:

               KERALA KABADDI ASSOCIATION
               REG NO A335/88, GUDKEREY, MANJESHWAR,
               KASARGODE-671 123. REPRESENTED BY ITS PRESIDENT, SHRI
               THOMAS PHILIP.

               BY ADVS.
               SRI.NAVOD PRASANNAN PATTALI
               SRI.K.V.KRISHNAKUMAR

RESPONDENTS:

      1        THE STATE OF KERALA
               REPRESENTED BY SECRETARY,
               DEPARTMENT OF SPORTS AND YOUTH AFFAIRS,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

      2        KERALA STATE SPORTS COUNCIL,
               REPRESENTED BY ITS SECRETARY,
               THIRUVANANTHAPURAM-695 001.

      3        SRI.K. VIJAYAKUMAR,
               VALIYAVEETTIL THEKKATHIL, OLLAL,
               PARAVUR P.O. KOLLAM-691 301.


OTHER PRESENT:

               SMT.PRINCY XAVIER, GP,
               SMT.LATHA ANAND, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6049 OF 2021(E)

                                     2




                          J U D G M E N T

This writ petition is filed aggrieved by the

delay in finalising action in respect of the

suspension of the petitioner.

2. Smt. Latha Anand learned Standing Counsel on

instructions submits that the second respondent has

already issued orders revoking the suspension.

3. Learned Standing Counsel submits that Kerala

Kabaddi Association lead by Shri Thomas Philip as

President and K.K.Muralidharan as Secretary has been

recognized. This is recorded.

Therefore the learned counsel for the petitioner

submits that no further relief is required in this

writ petition. Accordingly this writ petition is

closed.

Sd/-

P.V.ASHA, JUDGE AS WP(C).No.6049 OF 2021(E)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE AMENDED BYE-LAW OF THE PETITIONER ASSOCIATION ISSUED FROM THE OFFICE OF THE DISTRICT REGISTRAR (GENERAL) ALAPPUZHA UNDER RIGHT TO INFORMATION

EXHIBIT P2 TRUE COPY OF THE INCOME AND EXPENDITURE STATEMENT OF THE PETITIONER ASSOCIATION FROM 1.3.2019 TO 29.2.2020 AND THE DETAILS OF THE MEMBERS OF THE GOVERNING BODY OF THE PETITIONER ASSOCIATION FILED WITH THE OFFICE OF THE SOCIETY REGISTRAR ALAPPUZHA

EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 13.3.2020 ISSUED BY THE OFFICE OF THE SOCIETY REGISTRAR, ALAPPUZHA

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 3.12.2020 FILED BY SRI SUDHIRKUMAR M BEFORE THE STATION HOUSE OFFICER CHATHANNOOR POLICE STATION KOLLAM

EXHIBIT P5 TRUE COPY OF THE FALSE AND FABRICATED MEMORANDUM OF ASSOCIATION AND CONSTITUTION OF THE KERALA KABADDI ASSOCIATION MADE BY THE 3RD RESPONDENT

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 14.2.2020 IN IA NO 1458 OF 2019 IN OS NO 213 OF 2019 OF THE HON'BLE MUNSIFF COURT S.PARAVOOR KOLLAM

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 25.9.2020 ISSUED BY THE PETITIONER HEREIN TO THE 3RD RESPONDENT

EXHIBIT P8 TRUE COPY OF THE POSTAL RECEIPT DATED 30.9.2020 EVIDENCING THE ISSUANCE OF LETTER DATED 25.9.2020 TO THE 3RD RESPONDENT

EXHIBIT P9 TRUE COPY OF THE LETTER DATED 4.11.2019 ISSUED BY THE PETITIONER ASSOCIATION TO WP(C).No.6049 OF 2021(E)

THE 2ND RESPONDENT

EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 7.12.2019, ISSUED BY THE 2ND RESPONDENT TO SRI SUDHEER KUMAR THE THEN PRESIDENT OF THE PETITIONER ASSOCIATION

EXHIBIT P11 TRUE COPY OF THE LETTER DATED 14.1.2020 ISSUED BY THE PETITIONER ASSOCIATION TO SRI E.P JAYARAJAN, THE HON'BLE MINISTER OF SPORTS AND YOUTH AFFAIRS, GOVERNMENT OF KERALA

EXHIBIT P12 TRUE COPY OF THE LETTER DATED 19.9.2020 ISSUED BY THE PETITIONER TO THE PRESIDENT KERALA SPORTS COUNCIL

EXHIBIT P13 TRUE COPY OF THE LETTER DATED 20.10.2020 ISSUED BY THE PETITIONER TO ITS AFFILIATED DISTRICT KABADDI ASSOCIATIONS

EXHIBIT P14 TRUE COPY OF THE E-MAIL DATED 10.11.2020 ISSUED BY THE KERALA OLYMPIC ASSOCIATION DEPUTING ONE SRI N.A SULAIMAN OF KASARAGOD DISTRICT OLYMPIC ASSOCIATION AS OBSERVER FOR THE ELECTION OF THE PETITIONER ASSOCIATION ALONG WITH SECTION 65B CERTIFICATE

EXHIBIT P15 TRUE COPY OF THE NEWLY ELECTED PANEL OF OFFICE BEARERS OF THE PETITIONER ASSOCIATION

EXHIBIT P16 TRUE COPY OF THE LETTER DATED 2.12.2020 ISSUED BY THE KERALA OLYMPIC ASSOCIATION TO THE ADMINISTRATOR AMATEUR KABADDI FEDERATION OF INDIA INTIMATING ABOUT THE ELECTION ON 10.11.2020 AND THE NEWLY ELECTED OFFICE BEARERS

EXHIBIT P17 TRUE COPY OF THE LETTER DATED 30.12.2020 ISSUED BY THE KERALA OLYMPIC ASSOCIATION TO THE PETITIONER

EXHIBIT P18 TRUE COPY OF THE NOTICE DATED 14.12.2020 ISSUED BY THE AMATEUR WP(C).No.6049 OF 2021(E)

KABADDI FEDERATION OF INDIA TO THE AFFILIATED UNITS

EXHIBIT P19 TRUE COPY OF THE LETTER DATED 22.2.2020 ISSUED BY THE AMATEUR KABADDI FEDERATION OF INDIA TO SRI SUDHIR KUMAR, THE THEN PRESIDENT OF THE PETITIONER ASSOCIATION

EXHIBIT P20 TRUE COPY OF THE NOTICE DATED 14.1.2021 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P21 TRUE COPY OF THE JUDGMENT DATED 14.1.2021 IN WRIT PETITION(CIVIL) NO 573 OF 2021 OF THIS HON'BLE COURT

EXHIBIT P22 TRUE COPY OF THE ORDER DATED 2.2.2021 IN UNNUMBERED IA NO 1/2021 IN WRIT PETITION (CIVIL) NO 573 OF 2021 OF THIS HON'BE COURT

EXHIBIT P23 TRUE COPY OF THE NOTICE DATED 22.2.2021 ISSUED BY THE AMATEUR KABADDI FEDERATION OF INDIA

EXHIBIT P24 TRUE COPY OF THE NOTICE DATED 26.2.2021 ISSUED BY THE AMATEUR KABADDI FEDERATION OF INDIA

EXHIBIT P25 TRUE COPY OF THE CIRCULAR DATED 20.2.2021 ISSUED BY THE PETITIONER TO ALL ITS AFFILIATED UNITS

EXHIBIT P26 TRUE COPY OF NOTICE DATED 1.3.2021 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P27 TRUE COPY OF THE LETTER DATED 1.3.2021 ISSUED BY THE PETITIONER TO SRI E.P JAYARAJAN, HON'BLE MINISTER FOR INDUSTRIES, SPORTS & YOUTH AFFAIRS, SMT ISHITA ROY IAS, PRINCIPAL SECRETARY ,DIRECTORATE OF SPORTS & YOUTH AFFAIRS AND THE 2ND RESPONDENT