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Thomas Pullannikavil vs Thomas Pullannikavil
2021 Latest Caselaw 7996 Ker

Citation : 2021 Latest Caselaw 7996 Ker
Judgement Date : 8 March, 2021

Kerala High Court
Thomas Pullannikavil vs Thomas Pullannikavil on 8 March, 2021
IA/1/2020 IN FAO (RO) 43/2020                1/1



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          Present:

                     THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                  Monday,the 8th day of March 2021/17th Phalguna, 1942

                                IA 1/2020 IN FAO (RO) 43/2020


    For information                purpose only
                       AS No.31/2019 of the SUB COURT, VADAKARA

         OS No.71/2017 of the MUNSIFF COURT, NADAPURAM
                                             ---
PETITIONERS/APPELLANTS/RESPONDENTS/PLAINTIFFS:
      1.THOMAS PULLANNIKAVIL,AGED 95 YEARS, S/O. THOMMY
      AGRICULTURIST, KUNDUTHODE, KAVILUMPARA AMSOM, DESOM,
      VATAKARA TALUK, KOZHIKODE DISTRICT-673513.

      AND OTHERS.

RESPONDENTS/RESPONDENTS/APPELLANTS/DEFENDANTS:
      1.JOHNY PULLANNIKAVIL,AGED 50 YEARS,
      S/O.LUKOS, AGRICULTURIST, KUNDUTHODE, KAVILUMPARA AMSOM,
      DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT-673513..


    AND OTHERS.

  Application praying that in the circumstances stated in the affidavit filed therewith
the High Court be pleased to stay the operation and enforcement of the judgment of
the lower appellate court in A.S.No.31/2019 on the file of the Subordinate Judges
Court, Vatakara, Kozhikode dated 13.11.2020, pending disposal of the above appeal.

  This application again coming on for orders upon perusing the application and the
affidavit filed in support thereof, and this court's order dated 08-01-2021, and upon
hearing the arguments of SRI. R.K.MURALIDHARAN, Advocate for the petitioners
and of M/S. P.B.KRISHNAN, B.ANUSREE, MEERA P., MANU VYASAN PETER,
P.B.SUBRAMANYAN & SABU GEORGE, Advocates for the respondents 1 and 3 and
SRI. P.B.KRISHNAN, Advocate for the respondent 2, the court passed the following:
                                         ORDER

Interim order stands extended for a period of three months. 08-03-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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