Citation : 2021 Latest Caselaw 7961 Ker
Judgement Date : 8 March, 2021
IA/1/2021 IN FAO (RO) 10/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Monday,the 8th day of March 2021/17th Phalguna, 1942
IA 1/2021 IN FAO (RO) 10/2021
AS No.109/2013 of the ADDITIONAL DISTRICT COURT-I , THALASSERY
O.S.10/2012 of the SUB COURT, KANNUR.
PETITONER/APPELLANT:
For information purpose only
NEENAMANI C.P., D/O. KAUSALLYA, AGED 61 YEARS,
SUKINA, NEAR STADIUM GROUND, PUTHIYARA , CALICUT-673 004.
RESPONDENTS/RESPONDENTS:
1. RAJAMANI C.P.,S/O. KAUSALLYA, AGED 68 YEARS, SUKINA, NEAR STADIUM GROUND,PUTHIYARA,CALICUT-673 004.
2. C.M. SUGUNAN.,S/O. LATE C.M. CHIRUKANDAN, AGED 61 YEARS, PROPRIETOR, C.M. SERVICE STATION, KANNOTHUMCHAL ROAD, KANNUR-670 006.
3. PREMARAJI,D/O. CHIRUKANDAN, AGED 73 YEARS, NO OCCUPATION, C/5 BRIGHT HAVEN SOCIETY, NEAR DIAMOND GARDEN, CHEMBOOR, MUMBAI-71.
4. A.C. HAREESH KUMAR,S/O. LATE PRAMEELA, AGED 40 YEARS, NO OCCUPATION, SAPNAM, THANA, KAKKAD ROAD, KANNUR-6.
5. SWIMNA RAVEENDRAN,D/O. LATE PRAMEELA, AGED 37 YEARS, NO OCCUPATION, B/17 GOVINDA NAGAR, CANARA BANK APARTMENTS, T. BANGLOW, VERSOVA, ANDERI (W), MUMBAI-400 061
6. SAPNA SAJITH,D/O. LATE PRAMEELA, AGED 37 YEARS, NO OCCUPATION, GHATA PRABHA, BLOCK A1 209, NATIONAL GAMES VILLAGE, KORAMANGALA P.O, VIVEK NAGAR, BANGALORE 47.
7. C.M. NARAYANAN,S/O. NARAYANI, AGED 70, NO OCCUPATION, NAROTH HOUSE, THIRUVANGAD AMSOM, TEMPLE GATE, THALSSERY TALUK.
8. MANGALESH MANI C.P,S/O. KOUSALLYA, AGED 60 YEARS, KERALA KOUMUDI, KANNUR 1.
9. LATHIKA VINOD,W/O. VINODMANI, AGED 62 YEARS, RESIDING AT PRANAMAM, MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001.
10. ABHILASH,S/O. VINODMANI, AGED 43 YEARS, RESIDING AT PRANAMAM, MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001.
11. AMMINI,D/O. VINODMANI, AGED 40 YEARS, RESIDING AT PRANAMAM, MADATHIL MUKKU, CHEVAYOOR POST, KOZHIKODE-673 001.
12. KRISHNAKUMARI,W/O. BALAKRISHNAN, AGED 69 YEARS, RESIDING AT PREMALAYAM, THANA, KANNUR-1.
13. BAVITHA,D/O. BALAKRISHNAN, AGED 40 YEARS, RESIDING AT VICTORIA, OPP. STATE BANK OF INDIA, POST KAKKAD, KANNUR.
IA/1/2021 IN FAO (RO) 10/2021 2/2
Application praying that in the circumstances stated in the affidavit filed therewith the High Court be pleased to stay the operation and implementation of the decree and judgment in A.S.109/2013 before the !st Addl. District Court, Thalassery and all further proceedings in O.S.10/2012 on the files of the Subordinate Court, Kannur.
This application coming on for orders upon perusing the application and the affidavit filed in support thereof, and upon hearing the arguments of M/S. NIRMAL. S, VEENA HARI, RIA ELIZABETH JOSEPH & IRENE ELZA SOJI, Advocates for the petitioner, the court passed the following:
For information ORDER
purpose only
There shall be an interim stay of operation and implementation of the decree and judgment in A.S.109/2013 on the files of Ist Additional District Court, Thalassery and all further proceedings in O.S.No.10/2012 on the files of Subordinate Court, Kannur for a period of three months.
08-03-2021 Sd/- MARY JOSEPH,JUDGE
/true copy/
ASSISTANT REGISTRAR
Sd/-
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