Praseetha K vs D.Saju(Age And Father'S Name Not ...
2021 Latest Caselaw 7941 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

            THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     MONDAY, THE 08TH DAY OF MARCH 2021 / 17TH PHALGUNA, 1942

          Con.Case(C).No.478 OF 2021 IN WP(C). 20972/2020

AGAINST THE ORDER DATED 07.10.2020 IN WP(C) 20972/2020(V) OF HIGH
                         COURT OF KERALA


PETITIONER/PETITIONER IN W.P.(C):

             PRASEETHA K
             AGED 62 YEARS
             W/O. LATE T.P.JANARDHANAN, T.P.HOUSE,
             CHALA PANDHRANDU KANDI, THOTTADA P.O.,
             KANNUR DISTRICT,PIN-670 007

             BY ADV. SRI.SAJEEVAN KURUKKUTTIYULLATHIL

RESPONDENTS/2ND AND 4TH RESPONDENTS IN WP(C):

      1      D.SAJU(AGE AND FATHER'S NAME NOT KNOWN TO THIS
             PETITIONER)
             SECRETARY, KANNUR MUNICIPAL CORPORATION,
             SPCA ROAD, TALAP, KANNUR DISTRICT,
             PIN-670 001

      2      ANITA KOYAN (AGE AND FATHER'S NAME NOT KNOWN TO THIS
             PETITIONER)
             ENVIRONMENTAL ENGINEER/DISTRICT OFFICER,
             KERALA STATE POLLUTION CONTROL BOARD,
             DISTRICT OFFICE,
             KANNUR DISTRICT,
             PIN-670 001

             BY ADVS:
             SMT.MEERA JOHN, SC
             SRI.T.NAVEEN, SC
             SMT.MEENA JOHN, SC

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.478 OF 2021 IN WP(C). 20972/2020

                                  2




               Cont.Case(C) No.478 of 2021
            -----------------------------------------------


                         JUDGMENT

Without prejudice to the right of the petitioner to

challenge the order passed pursuant to the direction issued by

this court, the contempt of court case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

PV Con.Case(C).No.478 OF 2021 IN WP(C). 20972/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A CERTIFIED COPY OF THE JUDGMENT DATED 07TH OCTOBER,2020 IN WPC NO.20972 OF 2020 RENDERED BY THIS HON'BLE COURT

ANNEXURE-B A TRUE COPY OF THE LETTER SENT TO THE 2ND RESPONDENT DATED 15.10.2020

ANNEXURE-C A TRUE COPY OF THE LETTER SENT TO THE 4TH RESPONDENT DATED 15.10.2020

ANNEXURE-D A TRUE COPY OF THE ACKNOWLEDGMENT CARD DATED 19.10.2020 RETURNED FROM THE 2ND RESPONDENT

ANNEXURE-E A TRUE COPY OF THE ACKNOWLEDGMENT CARD DATED 19.10.2020 RETURNED FROM THE 4TH RESPONDENT

ANNEXURE-F TRUE COPY OF SHOW CAUSE NOTICE SENT TO THE 4TH RESPONDENT DATED 24.11.2020

ANNEXURE-G TRUE COPY OF THE PROOF OF DELIVERY DOWNLOADED FROM THE WEBSITE OF THE POSTAL DEPARTMENT