Citation : 2021 Latest Caselaw 7908 Ker
Judgement Date : 8 March, 2021
IA/1/2020 IN RFA 502/2012 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Monday,the 8th day of March 2021/17th Phalguna, 1942
IA/1/2020 IN RFA/502/2012
For information purpose only
Against OS No.354/2004 of the II ADDITIONAL SUB COURT,TRIVANDRUM
APPLICANTS/APPELLANTS/DEFENDANTS 1 TO 3 IN O.S.
1. STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
SECETARIAT, THIRUVANANTHAPURAM.
2. THE INSPECTOR GENERAL OF PRISONS,
POOJAPPURA, THIRUVANANTHAPURAM.
3. THE SUPERINTENDENT OF SUB JAIL,
ATTAKULANGARA, THIRUVANANTHAPURAM.
RESPONDENTS/RESPONDENTS/PLAINTIFFS ADDL.PLAINTIFFS &
DEFENDANTS 4 TO 15 IN O.S.
1. ABOOBACKER (DIED),
S/O.ABDULLA, RESIDING AT 'FATHIMA MANZIL, CHANNANKARA,
KADINAMKULAM, THIRUVANANTHAPURAM.
2. SHAREEFA BEEVI(DIED),
W/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
3. ZEENA,
D/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
4. AYISHA,
D/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
5. ABDUL LATHEEF,
S/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
6. FATHIMA,
D/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
7. REGHUMA BEEVI(DIED),
M/O.ABOOBACKER, CHANNANKARA, KADINAMKULAM,
THIRUVANANTHAPURAM.
8. FAROOK @KARATE FAROOK,
S/O.AZOOR, RESIDING AT PUTHUVAL PUTHEN VEEDU, NEAR
ST.ANTONY'S SCHOOL, TC 35/474, BANGLADESH COLONY,
IA/1/2020 IN RFA 502/2012 2/3
VALLAKKADAVU, THIRUVANANTHAPURAM AND NOW AT CENTRAL JAIL,
THIRUVANANTHAPURAM.
9. SATHAR,
S/O.ABOOBACKER, RESIDING AT NAZEEMA BHAVAN, PUTHUVAL
THEKKE WARD, KUDAPPANAKUNNU, THIRUVANANTHAPURAM NOW AT
CENTRAL JAIL, THIRUVANANTHAPURAM.
10. ANIL DAS,
S/O.TITUS, KP7/582, THARATTAYIL VEEDU, KUDAPPANAKUNNU, NOW
AT CENTRAL JAIL, THIRUVANANTHAPURAM.
For information purpose only
11. MANAF,
S/O.IBRAHIM KUTTY, THARNEEM MANZIL, TC 35/705, BANGLADESH
COLONY, VALLAKADAVU, THIRUVANANTHAPURAM NOW AT CENTRAL
JAIL, THIRUVANANTHAPURAM.
12. SOOJA,
S/O.LATHEEF, RESIDING AT TC 35/1044, SUMINA MANZIL,
VALLAKKADAVU P.O., THIRUVANANTHAPURAM.
13. SHANAVAS,
S/O.JALALUDHEEN, RESIDING AT SIMPLE HOUSE, TC 35/1491, NEAR
N.S.DIPPO, VALLAKKADAVU WARD, THIRUVANANTHAPURAM.
14. LAL KHAN,
S/O.SHAHUL HAMEED, RESIDING AT LAL MANZIL, NEAR SABARIGAR
CHURCH, VALLAKKADAVU, THIRUVANANTHAPURAM.
15. AYOOB,
S/O.SIRAJUDHEEN, RESIDING AT TC 36/93, SYAMILA MANZIL,
THONDUKADAVU, KARALI, PERUNTHANNI WARD,
THIRUVANANTHAPURAM.
16. HASHIM,
S/O.KABEER, RESIDING AT TC 35/487, RAJILA MANZIL, VALLAKKADAVU
WARD, THIRUVANANTHAPURAM.
17. SAJEER,
S/O.SHABEER, RESIDING AT TC 46/575, MANIKYA VILAKOM WARD,
MUTTATHARA, THIRUVANANTHAPURAM.
18. RAFEEQ,
S/O.ABBAS, RESIDING AT TC 46/901, MANIKYA VILAKOM WARD,
MUTTATHARA, THIRUVANANTHAPURAM.
19. SULAIMAN,
S/O.ALIKUNJU, RESIDING AT SAINABA MANZIL, CHANNANKARA,
KADINAMKULAM, CHIRAYINKIL TALUK, THIRUVANANTHAPURAM NOW
AT CENTRAL JAIL, THIRUVANANTHAPURAM.
Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay all the further proceedings pursuant
to the judgment and decree dated 24.11.2017 in O.S.No.354/2004 of the Addl.
IA/1/2020 IN RFA 502/2012 3/3
Sub Court,Thiruvananthapuram and E.P.No.198/2009 in O.S.No.354/2004,till the
disposal of the Regular First appeal.
This application again coming on for orders upon perusing the application and
the affidavit filed in support thereof, and this court's order dated 29-01-2021 in IA
1 of 2020 and upon hearing the arguments of GOVERNMENT PLEADER for the
For information purpose only
petitioners the court passed the following
ORDER
Interim order stands extended for a period of three months.
08-03-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
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