M/S. Puliyanickal Granites vs Commercial Tax Officer
2021 Latest Caselaw 7857 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                  &

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

     FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                          WA.No.316 OF 2017

  AGAINST THE JUDGMENT IN WPC 486/2017 DATED 20-01-2017 OF HIGH
                         COURT OF KERALA


APPELLANT/ PETITIONER :

             M/S. PULIYANICKAL GRANITES,
             KP II/26, ARAKULAM P.O., MOOLAMATTOM
             REPRESENTED BY IT'S MANAGING PARTNER
             SMT.BETTY BIJU.

             BY ADV. SRI.AJI V.DEV

RESPONDENTS/ RESPONDENTS :

      1      COMMERCIAL TAX OFFICER,
             SECOND CIRCLE, THODUPUZHA - 685 584.

      2      INSPECTING ASSISTANT COMMISSIONER,
             COMMERCIAL TAXES, IDUKKY AT
             KATTAPPANA - 685 508.

      3      VILLAGE OFFICER,
             KUDAYATHOOR, IDUKKY DISTRICT,
             PIN - 685 590.

      4      ADDITIONAL DISTRICT MAGISTRATE,
             IDUKKY AT PAINAVU.

             BY SR.GOVT.PLEADER SRI.SHAMSUDHEEN V.K.



     THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 05.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA.No.316 OF 2017

                                    2




                             JUDGMENT

Dated this the 5th day of March 2021

S.V.Bhatti, J.

Memo dated 25.02.2021 is ordered. Accordingly, the Writ

Appeal is dismissed as withdrawn.

Sd/-

S.V.BHATTI, JUDGE

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM