Contempt Case(C) No.580/2020 In ... vs For Information
2021 Latest Caselaw 7854 Ker

Con.Case(C) 580/2020                        1/1



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

              THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                              th                         th
               Friday,the 5        day of March 2021/14       Phalguna, 1942

              Contempt Case(C) No.580/2020 in WP(C) No.13086/2018

PETITIONERS/PETITIONER
1.   For    information
      DEVAPRASAD,AGED 64 YEARS purpose only
      S/O. VASAVAN, THERAYIL HOUSE, VYTTILA P.O.,
      POONITHURA VILLAGE, KANAYANNUR TALUK,
      ERNAKULAM DISTRICT.
2.    SRIJITH PRASAD,AGED 30 YEARS
      S/O. DEVAPRASAD, THERAYIL HOUSE,
      VYTTILA P.O., POONITHURA VILLAGE,
      KANAYANNUR TALUK, ERNAKULAM DISTRICT.

BY ADVOCATE SRI. S.SHANAVAS KHAN


RESPONDENT/RESPONDENT         NO.1
      SNEHIL KUMAR SINGH
      THE REVENUE DIVISIONAL OFFICER (R.D.O), FORT KOCHI, ERNAKULAM
      DISTRICT, PIN-682 001.

GOVERNMENT PLEADER FOR THE RESPONDENT.


         This Contempt of Court Case(Civil) having come up for orders on

05/03/2021,the Court on the same day passed the following:


                                         O R D E R

Post on 26/03/2021. If orders are not passed by the respondent in complying strictly with the directions in the judgment, the R.D.O., Fort Kochi, shall be personally present in Court on the next date of posting.

05-03-2021 Sd/-

A.K.JAYASANKARAN NAMBIAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR