Prasad.A.A. vs Dr.Rathan U.Kelkar I.A.S
2021 Latest Caselaw 7851 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                 &

                 THE HONOURABLE MR.JUSTICE V.G.ARUN

    FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

          Con.Case(C).No.1625 OF 2020 IN OP(KAT). 398/2019

AGAINST THE JUDGMENT DATED 17.10.2019 IN OP(KAT) NO.398/2019 OF
                     HIGH COURT OF KERALA


PETITIONER/PETITIONER:

              PRASAD.A.A., AGED 58 YEARS
              SON OF A.R. APPUKUTTAN, RESIDING AT 102 ADITYA
              APARTMENTS, M.R.VASU ROAD, AYYANTHOLE,
              THRISSUR 680 003.

              BY ADVS.
              SRI.BIJO FRANCIS
              SRI.JOSE KURIAKOSE (VILANGATTIL)

RESPONDENTS/RESPONDENTS 1 & 2:

      1       DR.RATHAN U.KELKAR I.A.S
              (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
              SECRETARY, DEPARTMENT OF AGRICULTURE DEVELOPMENT
              AND FARMERS WELFARE, VIKAS BHAVAN,
              THIRUVANANTHAPURAM 695 033

      2       DR.K.VASUKI I.A.S
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER), DIRECTOR OF AGRICULTURE DEVELOPMENT
              AND FARMERS WELFARE, VIKAS BHAVAN,
              THIRUVANANTHAPURAM 695 033

              R1-2 BY GOVERNMENT PLEADER SRI.MATHEW GEORGE
              VADAKKEL


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 05.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                JUDGMENT

Dated this the 5th day of March, 2021

K. Vinod Chandran, J.

Both Counsel submit that directions in

judgment dated 17.10.2019 in O.P.(KAT) No.398 of 2019

are complied with.

In such circumstance, nothing survives in the

contempt case and hence the same is closed.

Sd/-

K.VINOD CHANDRAN, JUDGE

Sd/-

V.G. ARUN, JUDGE

sp/06/03/2021 //True Copy//

P.A. To Judge APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN O.P.(KAT) 398 OF 2019 DATED 17.10.2020.