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For Information Purpose Only vs P.I.Abraham
2021 Latest Caselaw 7847 Ker

Citation : 2021 Latest Caselaw 7847 Ker
Judgement Date : 5 March, 2021

Kerala High Court
For Information Purpose Only vs P.I.Abraham on 5 March, 2021
OP(C) 434/2021                            1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       Present:

                  THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

                 Friday,the 5th day of March 2021/14th Phalguna, 1942

                                 OP(C) No.434/2021

OS No.250/2000 of the MUNSIFF COURT, DEVICOLAM

    For     information purpose only
PETITIONER/1ST JUDGMENT DEBTOR/1ST DEFENDANT
     P.I.ABRAHAM,AGED 78,
      S/O.P.M.ITTI, DOING BUSINESS AT 39-MUNNAR MEDICALS, AND RESIDING
      IN THE SAME ADDRESS, MUNNAR P.O., KDH VILLAGE, DEVIKULAM TALUK,
      IDUKKI DISTRICT-685 612.

RESPONDENTS/DECREE HOLDER AND THE JUDGMENT DEBTORS 2 AND
3/PLAINTIFF AND THE DEFENDANTS 2 AND 3

1. TATA TEA LIMITED,
     NOW KNOWN AS M/S. TATA CONSUMER PRODUCTS LTD. REPRESENTED BY
     ITS DEPUTY MANAGER, SOUTH INDIA ESTATE DEPARTMENT, REGIONAL
     OFFICE, MUNNAR, MUNNAR P.O., KDH VILLAGE, DEVIKULAM TALUK,
     IDUKKI DISTRICT-685 612.
     and 2 others.
  Op (civil) praying inter alia that in the circumstances stated in the affidavit filed

along with the OP(C) the High Court be pleased to issue an interim direction to stay

all further proceedings in EP No.38 of 2003 in O.S No.250 of 2000 on the file of the

Munsiff Court, Devikulam pending consideration of the above original petition, in

the interest of justice.

   This petition again coming on for orders upon perusing the petition and the

affidavit filed in support of OP(C) and this court's order dated 17-02-2021 and upon

hearing the arguments of MR.G.SREEKUMAR (CHELUR), Advocate for the petitioner

and of M/S. V.ABRAHAM MARKOS, ALEXANDER JOSEPH MARKOS, ABRAHAM

JOSEPH MARKOS & ISAAC THOMAS, Advocates for the respondent 1, the court

passed the following

                                      ORDER

Interim order is extended by two weeks. Post on 29.03.2021.

05-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE OP(C) 434/2021 2/2

/true copy/ Sd/-

ASSISTANT REGISTRAR

For information purpose only

 
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