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Anoop Issac vs State Of Kerala
2021 Latest Caselaw 7842 Ker

Citation : 2021 Latest Caselaw 7842 Ker
Judgement Date : 5 March, 2021

Kerala High Court
Anoop Issac vs State Of Kerala on 5 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                       WP(C).No.5018 OF 2021(B)


PETITIONER:

               ANOOP ISSAC
               AGED 40 YEARS
               S/O.P.P.ISSAC,THACHAMALAYIL,KAKAD.P.O,
               PIRAVOM,ERNAKULAM-686604.

               BY ADV. SRI.T.O.XAVIER

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT,DEPARTMENT
               OF LABOUR,GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

      2        THE EMPLOYMENT OFFICER,
               TOWN EMPLOYMENT EXCHANGE,
               MUVATTUPUZHA-686673.



               NISHA BOSE SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5018 OF 2021(B)

                                     2




                               JUDGMENT

Dated this the 5th day of March 2021

The learned counsel for the petitioner submits that this

writ petition is not pressed.

The said submission is recorded. Accordingly, this writ

petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.5018 OF 2021(B)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE DISABILITY CERTIFICATE DATED 3/9/2010 ISSUED BY THE DEPARTMENT OF HEALTH SERVICE,GOVERNMENT OF KERALA

EXHIBIT P2 TRUE COPY OF THE IDENTITY CARD DATED 3/9/2010 ISSUED BY THE SOCIAL WELFARE DEPARTMENT OF HEALTH SERVICE,GOVERNMENT OF KERALA.

EXHIBIT P3 TRUE COPY OF THE INTERVIEW LETTER NO.C1-311/2021 DATED 10/2/2021 THUS ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

 
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