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Bino George vs State Of Kerala
2021 Latest Caselaw 7841 Ker

Citation : 2021 Latest Caselaw 7841 Ker
Judgement Date : 5 March, 2021

Kerala High Court
Bino George vs State Of Kerala on 5 March, 2021
WP(C).No.5500 OF 2019(J)
                                        1

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                      THE HONOURABLE SMT. JUSTICE P.V.ASHA

           FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                            WP(C).No.5500 OF 2019(J)

PETITIONER/S:
                 BINO GEORGE
                 AGED 44 YEARS
                 S/O. GEORGE, GOVERNMENT CONTRACTOR, VATTAKARA HOUSE, BEHIND
                 PRESENTATION SCHOOL, CHEVAYOOR P.O, KOZHIKODE DISTRICT-673 017

                 BY ADVS.
                 SRI.GEORGE MATHEW
                 SRI.M.D.SASIKUMARAN
                 SHRI.SUNIL KUMAR A.G
                 SRI.DIPU JAMES
                 SMT.BHANU THILAK
                 SHRI.MATHEW K.T.

RESPONDENT/S:

       1         STATE OF KERALA
                 REP. BY ITS PRINCIPAL SECRETARY, PUBLIC WORKS DEPARTMENT
                 (PWD), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001

       2         THE CHIEF ENGINEER ROADS AND BRIDGES
                 PUBLIC WORKS DEPARTMENT, THYCADU, THIRUVANANTHAPURAM-695 001

       3         THE SUPERINTENDING ENGINEER
                 ROADS AND BRIDGES, NORTH CIRCLE, PWD COMPLEX, MANANCHIRA,
                 KOZHIKODE-673 001

       4         EXECUTIVE ENGINEER
                 PUBLIC WORKS DEPARTMENT, ROADS DIVISION, KANNUR-PROJECT
                 DIVISION, KOZHIKODE-673 009

       5         THE ASSISTANT EXECUTIVE ENGINEER
                 PUBLIC WORKS DEPARTMENT, ROADS SECTION, THALASSERY, KANNUR-670
                 101

       6         THE ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
                 ROADS SECTION, THALASSERY, KANNUR-670 101

                 R1-6 BY GOVERNMENT PLEADER

OTHER PRESENT:

                 SMT.VINITHA.B, GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 05.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5500 OF 2019(J)
                                    2




                                 JUDGMENT

Dated this the 5th day of March 2021

Learned counsel for the petitioner submits that the Writ

Petition is not pressed. Accordingly, the Writ Petition is

dismissed as not pressed.

Sd/-

                                                P.V.ASHA

rkc                                               JUDGE
 

 
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