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M.P.Prabhavathi vs P.M.Babu @ P.M.Babu Sajindran
2021 Latest Caselaw 7838 Ker

Citation : 2021 Latest Caselaw 7838 Ker
Judgement Date : 5 March, 2021

Kerala High Court
M.P.Prabhavathi vs P.M.Babu @ P.M.Babu Sajindran on 5 March, 2021
IA/1/2020 IN FAO (RO) 19/2020              1/2



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     Present:
                     THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                Friday,the 5th day of March 2021/14th Phalguna, 1942
                           IA 1/2020 IN FAO (RO) 19/2020
               AS No.150/2017 of the DISTRICT COURT, KOZHIKODE
        OS No.741/2014 of the ADDITIONAL MUNSIFF COURT - I, KOZHIKODE
                                           ---

    For     information purpose only
PETITIONERS/APPELLANTS:
     1.M.P.PRABHAVATHI,D/O. LATE BALAN, 69 AGED YEARS,

      RESIDING AT 'MELE PULIYAKOTT' HOUSE, K.P.1/244, MAKKADA, KAKKODI
      POST, KOZHIKODE, PINCODE-673 611.

AND OTHERS.


RESPONDENTS/RESPONDENTS:
      P.M.BABU @ P.M.BABU SAJINDRAN, S/O. LATE P.K. MADHAVAN,
      AGED 70 YEARS,RESIDING AT 19,ANAAR,
      10TH BLOCK NEAR E.B. OFFICE, J.J. NAGAR, MOGAPPAIR EAST CHENNAI,
      NOW RESIDING AT 12, RKG AVENUE, GANDHI STREET, CHERAN
      MAANAGAR, VILANKURICHI POST, COIMBATORE-641 035.

AND OTHERS.

  Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the execution of the judgment
and decree dated 27.1.2020 in A.S.No.150/2017 of the Court of the
District Judge, Kozhikode filed against the decree and judgment dated
27.02.2017 in O.S.No.741/2014 on the files of the Additional Munsiff-I,
Kozhikode, till the disposal of this appeal, in the interest of justice.

  This application again coming on for orders upon perusing the
application and the affidavit filed in support thereof, and this court's
order dated 18-02-2021 and upon hearing the arguments of M/S.
SANTHARAM.P, REKHA ARAVIND, PAUL P. ABRAHAM, P.G.GOKULNATH, &
 E.SUBHASH, Advocates for the petitioners and of M/S. T.K.SANDEEP,
ARJUN SREEDHAR & ARUN KRISHNA DHAN, Advocates for the
respondent 1, the court passed the following:

                                        ORDER

Interim order stands extended for three months. 05-03-2021 Sd/- MARY JOSEPH,JUDGE

/true copy/ Sd/-

IA/1/2020 IN FAO (RO) 19/2020 2/2

ASSISTANT REGISTRAR

For information purpose only

 
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