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Baiju P.S vs State Of Kerala
2021 Latest Caselaw 7773 Ker

Citation : 2021 Latest Caselaw 7773 Ker
Judgement Date : 5 March, 2021

Kerala High Court
Baiju P.S vs State Of Kerala on 5 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 05TH DAY OF MARCH 2021 / 14TH PHALGUNA, 1942

                          WP(C).No.12000 OF 2013(Y)


PETITIONER:

               BAIJU P.S
               AGED 51 YEARS
               NOW WORKING AS NON VOCATIONAL TEACHER (JUNIOR),
               KPM VHSS, POOTHOTTA.

               BY ADVS.
               SRI.BENOY THOMAS
               SRI.PAULSON THOMAS

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY GENERAL EDUCATION,
               SECRETARIAT, THIRUVANANTHAPURAM.

      2        MANAGER
               KPMV HSS, POOTHOTTA.

      3        S.BINDU
               VOCATION HIGHER SECONDARY SCHOOL TEACHER AND NOW
               PRINCIPAL IN-CHARGE KPM VHSS, POOTHOTTA.

               R1   BY   ADV.   SRI.S.SUJIN
               R1   BY   ADV.   SRI.V.A.MUHAMMED
               R1   BY   ADV.   SRI.M.SAJJAD
               R1   BY   ADV.   SRI.N.N.SUGUNAPALAN SR.



               SRI.P.M.MANOJ-SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
05.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.12000 OF 2013         2

                            JUDGMENT

It is submitted by the learned counsel

for the petitioner that the writ petition

has become infructuous by efflux of time and

that he is not pressing the same.

This writ petition is, therefore,

dismissed as having become infructuous.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/8.3.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXHIBIT P1- RELEVANT PORTION OF THE PETITIONER'S SERVICE BOOK.

EXHIBIT P2 EXHIBIT P1(A)- CIRCULAR NO. E3/10147/2003 DATED 19-12-2005.

EXHIBIT P3 EXHIBIT P2- G.O.(MS)NO.53/91/GEN.EDN. DATED 30-03-91.

EXHIBIT P4 EXHIBIT P3- G.O.(MS)NO. 18/91/GEN.EDN.

DATED 01-02-91.

EXHIBIT P5 EXHIBIT P4- G.O.(MS)NO. 131/91/GEN.EDN.

DATED 20-08-91.

EXHIBIT P6 EXHIBIT P5- G.O.(MS)NO. 80/2004/GEN.EDN.

DATED 12-03-2004.

EXHIBIT P7 EXHIBIT P6- G.O.(MS)NO. 81/2004/GEN.EDN.

DATED 12-03-2004.

EXHIBIT P8 EXHIBIT P7- G.O.(MS)NO. 124/2007/GEN.EDN.

DATED 23-06-2007.

EXHIBIT P9 EXHIBIT P8- G.O.(MS)NO. 18/2012/GEN.EDN.

DATED 19-01-2012.

EXHIBIT P10 EXHIBIT P9- G.O.(MS)NO. 339/2012/GEN.EDN.

DATED 20-10-2012.

EXHIBIT P11 EXHIBIT P10- G.O.(MS)NO. 51/2013/GEN.EDN.

DATED 12-02-2013.

EXHIBIT P12 EXHIBIT P11- G.O.(RT)NO. 2495/204/GEN.EDN.

DATED 17-06-2004.

EXHIBIT P13 EXHIBIT P12- G.O.(RT)NO. 460/95/GEN.EDN.

DATED 26-09-95.

 
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