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For Information Purpose Only vs State Of Kerala
2021 Latest Caselaw 7697 Ker

Citation : 2021 Latest Caselaw 7697 Ker
Judgement Date : 4 March, 2021

Kerala High Court
For Information Purpose Only vs State Of Kerala on 4 March, 2021
IA/1/2021 IN WP(C) 36942/2017              1/2



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

                Thursday,the 4th day of March 2021/13th Phalguna, 1942
                            IA/1/2021 IN WP(C)/36942/2017(P)

    For information purpose only
APPLICANTS/RESPONDENTS 1 TO 4 IN WP(C)
1. STATE OF KERALA,
   REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
   GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
   THIRUVANANTHAPURAM - 695 001.
2. THE DIRECTOR OF PUBLIC INSTRUCTION,
   JAGATHY, THIRUVANANTHAPURAM - 695 014.
3. THE DEPUTY DIRECTOR OF EDUCATION,
    PALAKKAD DISTRICT - 678 001.
4. THE ASSISTANT EDUCATIONAL OFFICER,
     KUZHALMANNAM, PALAKKAD DISTRICT - 678 702.

RESPONDENT/PETITIONER & 5TH RESPONDENT IN WP(C)
1. P.DIVYA, W/o. HIMA GIRI, UPPER PRIMARY SCHOOL ASSISTANT,
   VLNMUP SCHOOL, VILAYANCHATHANUR, KUZHALMANNAM,
   PALAKKAD DISTRICT.
2. THE MANAGER, VLNMUP SCHOOL, VILAYANCHATHANUR,
   KUZHALMANNAM, PALAKKAD DISTRICT.



   Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to extend the time limit for a period of
three months more from 08.01.2021 to comply with the directions in the judgment
dated 18.11.2020 in W.P.(C) No.36942/2017 in the interest of justice.


  This application coming on for orders upon perusing the application and the
affidavit filed in support thereof, and this Court's judgment dated 18.11.2020 and
upon hearing the arguments of GOVERNMENT PLEADER for the Petitioner in
I.A./Respondent 1 to 4 in WP(C), M/S V.A.MUHAMMED and M.SAJJAD, Advocates
for R1 in I.A./Petitioner in WP(C) and of DR.GEORGE ABRAHAM for R2 in I.A./R5
in WP(C), the court passed the following.
 IA/1/2021 IN WP(C) 36942/2017           2/2




    For     information
    Heard. Allowed.
                        purpose only
                     ORDER

Time is granted as sought for. 04-03-2021 Sd/-

ANU SIVARAMAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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