Dr.S.Bhagyalekshmi vs University Of Kerala
2021 Latest Caselaw 7681 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

   THURSDAY, THE 04TH DAY OF MARCH 2021 / 13TH PHALGUNA, 1942

                       WP(C).No.3112 OF 2012(L)


PETITIONER/S:

                DR.S.BHAGYALEKSHMI
                TC 25/1685, BHAGYA BUILDINGS, PUTHENCHANTHAI,
                M.G.ROAD, THIRUVANANTHAPURAM.

                BY ADVS.
                DR.K.P.SATHEESAN (SR.)
                SRI.ANOOP.V.NAIR
                SRI.M.R.JAYAPRASAD
                SRI.P.MOHANDAS (ERNAKULAM)

RESPONDENT/S:

      1         UNIVERSITY OF KERALA
                REPRESENTED BY ITS REGISTRAR, UNIVERSITY BUILDINGS,
                THIRUVANANTHAPURAM-695 034.

      2         THE REGISTRAR
                UNIVERSITY OF KERALA, THIRUVANANTHAPURAM-695 034.

      3         THE SELECTION COMMITTEE FOR APPOINTMENT OF
                PROFESSOR IN THE DEPARTMENT OF MUSIC
                UNIVERSITY OF KERALA, REPRESENTED BY ITS
                CHAIRPERSON, KERALA UNIVERSITY BUILDINGS,
                THIRUVANANTHAPURAM-695034.

                R1 BY SRI.GEORGE POONTHOTTAM,SC,KERALA UTY.
                R1 BY ADV. SRI.GEORGE POONTHOTTAMSCKERALA UTY.
                R1 BY SRI.BECHU KURIAN THOMAS, SC, UNIVERSITY OF
                KERALA
                R1 BY SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3112 OF 2012(L)

                                 2


                           JUDGMENT

Dated this the 4th day of March 2021

Learned Counsel for the petitioner submitted that the matter

has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

                                      AMIT RAWAL

  sab                                    JUDGE